High Courts30 May 2023Disposed Of
Gulab Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0209
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 174 of 1,571
High Courts30 May 2023Disposed Of
Ram Singh Collector And Others Vs Land Acquisition And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0208
High Courts30 May 2023Disposed Of
Khanhiya Lal Vs Divisional Officer (C) Shimla(Rural)-Cum- Competent Authority Land Acquisition & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0206
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023
Kewal Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0205
High Courts30 May 2023
Khushi Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0204
High Courts30 May 2023Disposed Of
Anita Devi Vs State OF H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0203
High Courts30 May 2023Allowed
Puran Chand Sani & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0202
High Courts30 May 2023Disposed Of
Lok Raj Vs Land Acquisition Officer-Cum-Competent Authority & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0201
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Aruna Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0199
High Courts30 May 2023Disposed Of
Sanjay Kumar & Ors Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0198
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Salig Ram Shandil Through His Lrs & Ors Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0197
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Dhaneshwari Devi Vs Land Acquisition Officer Cum Competent Authority (Slau) & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0196
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Amra Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0195
High Courts30 May 2023Disposed Of
Karam Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0189
High Courts29 May 2023Dismissed
Raman Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0192
Himachal Pradesh Municipal Services Act, 1994 — Section 3, 3(2), 4, 4(1), 4(6), 5, 6, 7, 27, 268
High Courts29 May 2023Disposed Of
Soma Devi And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0191
Indian Penal Code, 1860 — Section 34, 323, 498, 498ACode Of Criminal Procedure, 1973 — Section 173, 482Hindu Marriage Act, 1955 — Section 13B
High Courts29 May 2023Dismissed
Shiv Ram Vs State Of H. P. & Ors.
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0190
Constitution Of India, 1950 — Article 12
High Courts29 May 2023Disposed Of
Akshay Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0188
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20,25, 29, 37
High Courts29 May 2023Disposed Of
Meenakshi Vs Kesaru Ram And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0186
Constitution Of India, 1950 — Article 227Specific Relief Act, 1963 — Section 5, 38, 39
High Courts29 May 2023Disposed Of
Ranvir Singh Chauhan Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0185