High Courts22 May 2023Disposed Of
Karam Chand Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0121
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 32, 33
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 178 of 1,571
High Courts22 May 2023Dismissed
State Of Himachal Pradesh Vs Madan Lal
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0120
Central Excise Rules, 1944 — Rule 56Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 52A, 53, 79, 80Drugs And Cosmetics Act 1940 — Section 25(4)
High Courts22 May 2023Allowed
Naresh Dutt Sharma Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0119
Himachal Pradesh Civil Services (Revised Pay) Rules, 2009 — Rule 11A
High Courts22 May 2023Allowed/Disposed Of
Khube Ram Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0116
High Courts22 May 2023Disposed Of
Bhoj Raj Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0115
High Courts22 May 2023Allowed
Natwar Singh Bhawta Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0114
Indian Penal Code, 1860 — Section 307, 323, 354Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts22 May 2023Disposed Of
Shabnam And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0113
High Courts22 May 2023Allowed
Shesh Ram And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0112
High Courts22 May 2023Dismissed
Shayam Lal Vs Sher Singh And Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 313, 397Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts22 May 2023Disposed Of
Ganga Ram Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0110
High Courts22 May 2023Disposed Of
Manohar Singh Thakur And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0109
High Courts22 May 2023Disposed Of
Santosh Kumar Vs Devesh Kumar And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0108
High Courts22 May 2023Allowed
Manoj Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0107
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts22 May 2023Allowed
Shivakar Negi Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0106
Indian Penal Code, 1860 — Section 279Motor Vehicles Act, 1988 — Section 181, 185, 187Code Of Criminal Procedure, 1973 — Section 482
High Courts22 May 2023Allowed
Madan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0105
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 28, 29, 37
High Courts22 May 2023Allowed
Sivo Devi & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0104
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 452, 506Arms Act, 1959 — Section 25, 27, 54, 59Code Of Criminal Procedure, 1973 — Section 320, 378, 482
High Courts19 May 2023Allowed
Aarif Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts19 May 2023Allowed
Rangila Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0102
Indian Penal Code, 1860 — Section 376(n), 506
High Courts19 May 2023Disposed Of
Rahul Gautam Vs Land Acquisition Officer-Cum-Competent Authority Under National Highways And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0101
High Courts19 May 2023Disposed Of
Ranjeet Singh Vs Keshav Dhiman
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0100
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39, Rules 2