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High Court Of Himachal Pradesh judgments

31,415 judgments · page 183 of 1,571

High Courts04 May 2023Disposed Of

Vijay Singh Rathore Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 325, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va)
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High Courts04 May 2023

Vipin Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0006

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 188, 302, 326Evidence Act, 1872 — Section 27
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High Courts03 May 2023Dismissed

Bhisham Dev Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0012

Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts03 May 2023Dismissed

Prem Lal Sharma Vs Nisha Devi

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0011

Hindu Adoptions And Maintenance Act, 1956 — Section 18, 112Code Of Criminal Procedure, 1973 — Section 125, 125(4), 482Evidence Act, 1872 — Section 112
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High Courts01 May 2023Disposed Of

Reta Ram Vs Land Acquisition Collector

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0002

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 51, 51(2), 64, 64(1)Land Acquisition Act, 1894 — Section 4, 18, 21
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High Courts28 Apr 2023Dismissed

Sudesh Kumari Vs Susheel Kumar

High Court Of Himachal Pradesh · (2023) 04 SHI CK 0114

Code Of Criminal Procedure, 1973 — Section 313, 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139
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High Courts28 Apr 2023Allowed

Anil Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 04 SHI CK 0104

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37
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