High Courts04 Apr 2023Dismissed
Bhawan Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0024
Indian Penal Code, 1860 — Section 120(B), 307, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 188 of 1,571
High Courts04 Apr 2023Disposed Of
Bijay Thakur Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0023
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts04 Apr 2023
Lekh Raj Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0022
High Courts04 Apr 2023
Surinder Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0021
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2023Dismissed
Municipal Corporation, Shimla Vs Kamaljeet
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0020
High Courts04 Apr 2023Dismissed
Subhash Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0019
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2023Allowed
Pankaj Kumar Vs Financial Commissioner (Appeals), State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0017
Himachal Pradesh Nautor Land Rules, 1968 — Rule 14, 15, 16, 28, 30
High Courts04 Apr 2023
Vijay Kumar & Anr Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0016
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2023Disposed Of
Seema Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0015
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2023Dismissed
Abdul Hamid Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0013
Constitution Of India, 1950 — Article 226
High Courts03 Apr 2023Disposed Of
M/S Maharaja Lakshman Sen Memorial College, Sunder Nagar Vs Presiding Officer, Employees Provident Fund Appellate Tribunal And Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0012
Constitution Of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4, 7A, 15(2), 17, 17(4), 17(5), 85BEmployees' Provident Fund Scheme, 1952 — Section 14B, 15B
High Courts03 Apr 2023Disposed Of
Shyam Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0011
Indian Penal Code, 1860 — Section 336
High Courts03 Apr 2023Dismissed
Kirna Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 27A, 29
High Courts03 Apr 2023Dismissed
General Manager, Northern Railway Vs Harmesh Singh & Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0009
High Courts03 Apr 2023Allowed/Disposed Of
Arjun Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0008
Indian Penal Code, 1860 — Section 279, 307, 337, 338Motor Vehicles Act, 1988 — Section 181Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts03 Apr 2023Disposed Of
Virender Kanwar And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 506
High Courts01 Apr 2023Dismissed
Hitesh Sublaik Vs State Of H.P.
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 4, 6
High Courts01 Apr 2023Allowed/Disposed Of
Geeta Ram Vs Kaur Singh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0005
High Courts01 Apr 2023Disposed Of
Puran Chand Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0004
High Courts01 Apr 2023Disposed Of
Mohan Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0003