High Courts13 Jan 2023Dismissed
Duni Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0050
Indian Penal Code, 1860 — Section 201, 302, 364, 376Arms Act, 1959 — Section 30
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 199 of 1,571
High Courts12 Jan 2023Disposed Of
Rajesh Kumar Rao & Another Vs Ravinder Kumar Gupta
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0049
Arbitration And Conciliation Act, 1996 — Section 8, 8(1)
High Courts12 Jan 2023Allowed
Shyam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 154, 161, 439Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
High Courts12 Jan 2023Dismissed
Swarit Malhotra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 306, 354A, 376, 506
High Courts12 Jan 2023Disposed Of
Akshay Katoch & Another Vs Jai Singh & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0046
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Limitation Act, 1963 — Section 5
High Courts11 Jan 2023
Neeraj Mahajan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0045
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2023Allowed
Ravinder Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0044
Indian Penal Code, 1860 — Section 376DProtection Of Children From Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Jan 2023Allowed
Vikrant Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354(A), 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12
High Courts11 Jan 2023Dismissed
Dinesh Kumar And Ors Vs HRTC And Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0042
High Courts11 Jan 2023Disposed Of
Dheeraj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0041
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 406, 409, 467, 468, 471Himachal Pradesh Prevention Of Specific Corrupt Practices Act, 1983 — Section 28
High Courts11 Jan 2023Allowed
M/S SS Construction Company Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0040
Constitution Of India, 1950 — Article 12, 14, 19(1), 19(1)(g), 21, 226
High Courts07 Jan 2023Disposed Of
Suresh Kumar Vs Land Acquisition Officer-Cum-Competent Authority Under National Highway And Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0091
High Courts06 Jan 2023
Tarlok Singh And Others Vs Gian Chand And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0029
High Courts06 Jan 2023Disposed Of
Jai Chand Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0028
High Courts06 Jan 2023Disposed Of
Maan Singh And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0027
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 507Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(v), 3(2)(vaCode Of Criminal Procedure, 1973 — Section 154, 161, 173(8), 438
High Courts06 Jan 2023Allowed
Suhail Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts06 Jan 2023Allowed
Jarnail Singh Vs Shanta Behl
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0024
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts05 Jan 2023Disposed Of
Ram Krishan And Others Vs Ram Krishan And Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0039
High Courts05 Jan 2023Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts05 Jan 2023Disposed Of
Deepika Rani Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0037