High Courts02 Jan 2023Disposed Of
Dr. Sohan Lal Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0010
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 201 of 1,571
High Courts02 Jan 2023
Paras Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0009
High Courts02 Jan 2023Disposed Of
Jatinder Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0008
High Courts02 Jan 2023Allowed
Sunil Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0007
High Courts02 Jan 2023Disposed Of
Madan Lal Chauhan & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0006
High Courts02 Jan 2023Disposed Of
Maan Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0005
Punjab Police Rules, 1934 — Rule 13.21
High Courts02 Jan 2023Dismissed
State Of Himachal Pradesh Vs Pardeep Kumar
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0004
Indian Penal Code, 1860 — Section 34, 325, 498ACode Of Criminal Procedure, 1973 — Section 313Hindu Marriage Act, 1955 — Section 13(b)
High Courts02 Jan 2023Disposed Of
Desh Raj Awasthi Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0003
High Courts02 Jan 2023Dismissed
Meena Ram Vs Vinay Nanda And Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0002
Limitation Act, 1963 — Article 123Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 41 Rule 21Employees Compensation Act, 1923 — Section 30
High Courts02 Jan 2023Disposed Of
Sanjeev Singh & Anr Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0001
High Courts30 Dec 2022Disposed Of
Suman Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0142
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts30 Dec 2022
Mudit Kumar And Others Vs H.P.T.D.C
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0141
High Courts30 Dec 2022Disposed Of
Shreshta Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0139
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37, 42(2)
High Courts30 Dec 2022Dismissed
Julie Vs Kangra Co-Operative Primary Agriculture And Rural Development Bank Ltd. And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0138
Constitution Of India, 1950 — Article 226Himachal Pradesh Co-Operative (Agriculture And Rural) Development Act, 1979 — Section 27(3)
High Courts30 Dec 2022Allowed
Durga Dutt Vs Lok Prakash
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0137
Code Of Civil Procedure, 1908 — Section 10
High Courts30 Dec 2022Disposed Of
Veer Singh Vs Leela Devi
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0136
Code Of Civil Procedure, 1908 — Section 151, Order 26 Rule 9Rule 9Himachal Pradesh Land Revenue Act, 1953 — Section 107
High Courts30 Dec 2022Dismissed
Amit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0135
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts30 Dec 2022Dismissed
Bhura Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0134
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Dec 2022Dismissed
Naresh Kumar And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0133
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 325, 329,, 386, 406, 448Code Of Criminal Procedure, 1973 — Section 482
High Courts30 Dec 2022Allowed
Chauhan Singh Vs Sangita Devi
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0132
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 36, 41