High Courts28 Feb 2022
Dev Raj And Others Vs Jagdish Chander Sharma And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0081
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 41 of 48
High Courts28 Feb 2022Disposed Of
Chamel Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0080
High Courts28 Feb 2022Allowed
Ajay Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0079
Himachal Pradesh Excise Act, 2011 — Section 39(1)(A)Indian Penal Code, 1860 — Section 120B, 420
High Courts28 Feb 2022Allowed
Ravi Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0078
Indian Penal Code, 1860 — Section 307, 336Arms Act, 1959 — Section 25
High Courts28 Feb 2022Disposed Of
Anil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0077
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 420
High Courts28 Feb 2022Allowed
Gurdyal And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0076
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 323, 376, 506
High Courts28 Feb 2022
M/S Bl Seth Agro Mills Ltd Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0075
High Courts28 Feb 2022Dismissed
Vipan Kumar Vs Anjana Kumari
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0074
Hindu Marriage Act, 1955 — Section 24
High Courts28 Feb 2022Allowed
Yash Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0073
Indian Penal Code, 1860 — Section 323, 341, 354, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 7Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i)
High Courts26 Feb 2022Disposed Of
Anita Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0072
Constitution Of India, 1950 — Article 226
High Courts26 Feb 2022Dismissed
State Bank Of India And Others Vs Puja Wife And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0071
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts25 Feb 2022Disposed Of
Komal Kumari And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0062
High Courts25 Feb 2022Disposed Of
Tamana Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0061
High Courts24 Feb 2022Disposed Of
Sushil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0070
High Courts24 Feb 2022Disposed Of
Jyoti Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0069
High Courts24 Feb 2022Disposed Of
Anil Kumar Goel And Others Vs Himachal Pradesh Tourism Development
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0068
High Courts24 Feb 2022Disposed Of
Nand Lal And Others Vs Himachal Pradesh Tourism Development
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0067
High Courts24 Feb 2022Disposed Of
Pritam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 366�A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts24 Feb 2022Disposed Of
Uttam Chand Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 197, 482Himachal Pradesh Prevention Of Specific Corrupt Practices Act, 1983 — Section 4.5
High Courts24 Feb 2022Disposed Of
Sahil Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0064
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376(2) 376(n), 376(3), 406, 498A, 506