High Courts24 Feb 2022Disposed Of
Harpreet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 42 of 48
High Courts24 Feb 2022Dismissed
Jyotasana Saklani Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0060
High Courts24 Feb 2022Disposed Of
M/S Datar Security Service Group Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0059
High Courts22 Feb 2022Allowed
Baldev And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0049
Constitution Of India, 1950 — Article 309Fundamental Rules, Vol I — Rule 56
High Courts21 Feb 2022
Rajender Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0058
Constitution Of India, 1950 — Article 226
High Courts21 Feb 2022Disposed Of
Amar Chand Vs Himachal Road Transport Corporation (HRTC) And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0057
Constitution Of India, 1950 — Article 226
High Courts21 Feb 2022Disposed Of
Mangi Ram And Others Vs Gujja Devi And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0056
High Courts21 Feb 2022
Nirmala Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0055
High Courts21 Feb 2022Disposed Of
Asha Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0053
High Courts21 Feb 2022
Kuldeep Vs Himachal Road Transport Corporation Through Its Managing Director And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0051
High Courts21 Feb 2022Disposed Of
Aruna Modgil And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0050
High Courts18 Feb 2022Dismissed
Jalam Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0048
High Courts18 Feb 2022Disposed Of
Ramesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0047
High Courts18 Feb 2022Disposed Of
Seema Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0046
High Courts18 Feb 2022Disposed Of
Abhilakshay Jagota Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 420
High Courts18 Feb 2022Disposed Of
Narayan Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 201, 308, 336, 338Arms Act, 1959 — Section 30
High Courts18 Feb 2022Disposed Of
Sunita Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0043
High Courts18 Feb 2022Disposed Of
Swari Devi And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0042
High Courts17 Feb 2022Disposed Of
Reena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0041
High Courts17 Feb 2022Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0040