High Courts10 Feb 2022Disposed Of
Sabar Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 44 of 48
High Courts09 Feb 2022Disposed Of
Raj Kumar Vs Authorized Officer And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0018
Constitution Of India, 1950 — Article 226
High Courts09 Feb 2022Disposed Of
Krishan Chand Alias Chottu Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0017
Indian Penal Code, 1860 — Section 306, 342, 352, 506
High Courts09 Feb 2022Disposed Of
Surjan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0016
Indian Penal Code, 1860 — Section 354A, 354D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 12Information Technology Act, 2000 — Section 66, 67
High Courts09 Feb 2022Disposed Of
Reeta Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0015
High Courts09 Feb 2022Disposed Of
Archana Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0014
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66Evidence Act, 1872 — Section 27
High Courts08 Feb 2022Disposed Of
Ismail Mohd Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0013
Indian Penal Code, 1860 — Section 34, 380, 411, 457Evidence Act, 1872 — Section 27
High Courts07 Feb 2022Disposed Of
Bir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0012
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts07 Feb 2022Allowed
Rakesh Kumar Vs State Of H.P. Through Secretary And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0011
High Courts07 Feb 2022Disposed Of
Jaswinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0010
Indian Penal Code, 1860 — Section 363, 366A, 370A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Immoral Traffic (Prevention) Act, 1956 — Section 5, 7
High Courts07 Feb 2022Disposed Of
Subhash Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0009
Indian Penal Code, 1860 — Section 332, 333, 353Code Of Criminal Procedure, 1973 — Section 154
High Courts07 Feb 2022Disposed Of
Annupurna Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0008
High Courts07 Feb 2022Disposed Of
Mohit Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 42Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)
High Courts04 Feb 2022Disposed Of
Anil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0005
High Courts04 Feb 2022Disposed Of
Baldev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts04 Feb 2022Disposed Of
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 452Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts04 Feb 2022Disposed Of
Shahjad Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37, 61, 85
High Courts01 Feb 2022Disposed Of
Amar @ Rounie S/O Sharvan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts28 Jan 2022Dismissed
Vikas Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0081
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 352, 451Code Of Criminal Procedure, 1973 — Section 154, 439
High Courts28 Jan 2022Allowed
Ashok Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0080
Indian Penal Code, 1860 — Section 354, 354DProtection Of Children From Sexual Offences Act, 2012 — Section 12Code Of Criminal Procedure, 1973 — Section 164, 439