High Courts28 Jan 2022
Court On Its Own Motion Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0079
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 45 of 48
High Courts27 Jan 2022
Surender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Motor Vehicles Act, 1988 — Section 181
High Courts27 Jan 2022Allowed
Ranjeet Banchta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0077
Indian Penal Code, 1860 — Section 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Jan 2022Allowed
Lekh Raj Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0076
Indian Penal Code, 1860 — Section 354(A), 354(B), 452, 504, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Jan 2022Disposed Of
Dina Nath Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0073
Indian Penal Code, 1860 — Section 363, 366, 376, 506Code Of Criminal Procedure, 1973 — Section 154, 164, 439
High Courts27 Jan 2022Allowed
Lobh Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0072
Indian Penal Code, 1860 — Section 376, 452, 506Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts24 Jan 2022Allowed
Panna Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0075
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2022Dismissed
Nazir Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 42, 67Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 19, 24, 27, 27A
High Courts24 Jan 2022Disposed Of
Ranjeet Singh Kashyap Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0071
Indian Penal Code, 1860 — Section 34, 379,Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 438
High Courts24 Jan 2022Allowed
Amir Khan And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0070
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 395Code Of Criminal Procedure, 1973 — Section 154, 439
High Courts24 Jan 2022Dismissed
Hukam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0069
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Immoral Traffic (Prevention) Act, 1956 — Section 5, 7
High Courts24 Jan 2022Allowed
Ravi Raj Negi Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0068
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2022Allowed
Tek Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0067
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 146, 149, 323, 452, 504, 506
High Courts24 Jan 2022Disposed Of
Balvir Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0066
Indian Penal Code, 1860 — Section 34, 342, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2022Allowed
Yash Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0065
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 154, 439
High Courts24 Jan 2022Dismissed
Ashok Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0064
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2022Allowed
Rajnikant Panday Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0063
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2022Disposed Of
Pravinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0062
Indian Penal Code, 1860 — Section 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 439, 482
High Courts21 Jan 2022Allowed
Sardeep Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Jan 2022Allowed
Satpal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0060
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i), 3(i)(r)(s)Indian Penal Code, 1860 — Section 34, 506Code Of Criminal Procedure, 1973 — Section 439