High Courts21 Jan 2022Allowed

Ayush Ranta Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0058

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 454
High Courts20 Jan 2022Dismissed

Jaswinder Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0056

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 15, 25, 27A, 29, 37, 61, 85Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Jan 2022Allowed

Prateek Garg And Others Vs Intelligence Officer

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0055

Central General Goods And Service Tax Act, 2017 — Section 70, 132(1)(b)(i), 13(1)(b)(ii)Integrated Goods And Services Tax Act, 2017 — Section 20(xv)Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Jan 2022Disposed Of

Abid Khan And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0054

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 377, 498AMuslim Women (Protection Of Rights On Marriage) Act, 2019 — Section 4
High Courts17 Jan 2022Disposed Of

Gopal Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0050

Indian Penal Code, 1860 — Section 307, 436Code Of Criminal Procedure, 1973 — Section 154, 439Evidence Act, 1872 — Section 27
High Courts14 Jan 2022Disposed Of

Pitamber Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0048

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 164, 436, 436A
High Courts13 Jan 2022Disposed Of

Shiksha Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0043

Indian Penal Code, 1860 — Section 120B, 409, 467, 471Prevention Of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Jan 2022Disposed Of

Keshav Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0041

Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 436, 436A