High Courts06 Jan 2022Allowed
Rattan Lal Bhardwaj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0017
Constitution Of India, 1950 — Article 39(d)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 48 of 48
High Courts06 Jan 2022Disposed Of
Gurdeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 61, 85
High Courts06 Jan 2022Disposed Of
Tilak Raj Vs State Of H.P. Through And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0015
High Courts06 Jan 2022
Satpal Singh Vs Himachal Road Transport Corporation (HRTC) Through And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0014
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Disposed Of
Surjeet Kumar Vs Himachal Pradesh Transport Corporation And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0012
Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Allowed
State Of Himachal Pradesh And Others Vs Rishu
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0011
Constitution Of India, 1950 — Article 311(2)Punjab Police Rules, 1934 — Rule 12.21
High Courts05 Jan 2022Dismissed
Aman Chaudhary Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0009
Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 12(3)(b)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 381
High Courts04 Jan 2022Allowed
State Of Himachal Pradesh And Others Vs Reeta Devi And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0010
Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(1), 21(1)(a), 21(1)(b), 21(2), 21(3), 25, 26, 27
High Courts03 Jan 2022Disposed Of
Chaman Lal Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0008
High Courts03 Jan 2022Disposed Of
Shivani Chauhan Vs Kapoor Singh And Others And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0007
Negotiable Instruments Act, 1881 — Section 138
High Courts03 Jan 2022Disposed Of
Anuj Sood Vs Yagya Dutt Sharma And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts03 Jan 2022Disposed Of
Akshay Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0005
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498A
High Courts03 Jan 2022Disposed Of
Muhammad Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0004
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 377, 406, 498A, 506
High Courts03 Jan 2022Disposed Of
Gopal Krishan And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0003
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 201, 406, 411, 498A
High Courts03 Jan 2022Disposed Of
Abhishesh Mehta And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0002
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts03 Jan 2022Disposed Of
Shivani Chauhan Vs Kapoor Singh And Others
High Court Of Himachal Pradesh · (2022) 01 SHI CK 0001
Negotiable Instruments Act, 1881 — Section 138