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High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 47 of 48

High Courts12 Jan 2022Disposed Of

Parma Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0039

Constitution Of India, 1950 — Article 14, 20(3), 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42, 53, 67Evidence Act, 1872 — Section 25

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High Courts12 Jan 2022Disposed Of

Ranjeev Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0038

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High Courts12 Jan 2022Disposed Of

Mata Satyavati Senior Secondary School Bangana Being Run By Servants Of The People�s Society (Founded By Lala Lajpat Rai), Lajpat Bhawan Vs Himachal Pradesh Board Of School Education, Dharamshala, District Kangra, Himachal Pradesh, Through Its Secretary And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0037

Constitution Of India, 1950 — Article 226

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High Courts11 Jan 2022Disposed Of

Murari Lal Vs State Of H.P. Through Secretary (Education To The Government Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0036

Constitution Of India, 1950 — Article 226

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High Courts11 Jan 2022Dismissed

Sanjay Kumar Vs Managing Director, HRTC, Shimla And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0035

Constitution Of India, 1950 — Article 226

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High Courts11 Jan 2022Disposed Of

Ram Saran Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0033

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High Courts11 Jan 2022Dismissed

Dr. Ankita Sen Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0032

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High Courts11 Jan 2022Disposed Of

Ganesh Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0030

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High Courts11 Jan 2022Allowed

Ramesh Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0029

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482

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High Courts11 Jan 2022Disposed Of

Karan Chandel Vs HPSEB Ltd Through Executive Director, Hpsebl, Vidyut Bhawan And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0028

Constitution Of India, 1950 — Article 226

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High Courts10 Jan 2022Disposed Of

Anuradha Sood Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0027

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High Courts07 Jan 2022Dismissed

Sweety @ Savita Vs Tarun Sahni And Others

High Court Of Himachal Pradesh · (2022) 01 SHI CK 0026

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10Himachal Pradesh Urban Rent Control Act, 1987 — Section 21, 24(1)

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High Courts07 Jan 2022Dismissed