High Courts17 Feb 2022Disposed Of
Gurdass Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0039
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 43 of 48
High Courts15 Feb 2022Disposed Of
Arun Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0038
High Courts14 Feb 2022Disposed Of
Prakash Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0037
Code Of Civil Procedure, 1908 — Section 151
High Courts11 Feb 2022Disposed Of
Sukhdev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0036
Code Of Criminal Procedure, 1973 — Section 41(1)(A), 438Indian Penal Code, 1860 — Section 34, 201, 380, 411, 457
High Courts11 Feb 2022Disposed Of
Vipin Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts11 Feb 2022Disposed Of
Manish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Feb 2022Disposed Of
Chanika Devi Vs Sub Divisional Collector
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0033
High Courts11 Feb 2022Disposed Of
Sachin Mehta Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Public Gambling Act, 1867 — Section 3, 4
High Courts11 Feb 2022Disposed Of
Chanchla Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0031
High Courts11 Feb 2022Disposed Of
Jatinder Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0030
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 22Indian Penal Code, 1860 — Section 323, 341, 504
High Courts11 Feb 2022Dismissed
Shanti Devi And Others Vs Raj Kumari And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0029
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1
High Courts11 Feb 2022Disposed Of
Dhani Ram Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0028
High Courts11 Feb 2022Dismissed
Kans Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 29, 61, 85
High Courts11 Feb 2022Disposed Of
Mohit Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Feb 2022Disposed Of
Jitender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Feb 2022Allowed
Abhishek Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 307, 337
High Courts10 Feb 2022Disposed Of
Jusuf Mohammed @ Yusuf Mohammed Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0023
Indian Penal Code, 1860 — Section 380, 411, 457Evidence Act, 1872 — Section 27
High Courts10 Feb 2022Disposed Of
Neetu Mattu Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0022
Central Civil Services (Leave) Rules, 1972 — Rule 19, 30(1), 31(1), 34(1), 39(2)(b)(ii), 43, 43AA, 43(1), 43(B), 43CMaternity Benefit Act, 1961 — Section 4, 5
High Courts10 Feb 2022Dismissed
Vishal Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0021
High Courts10 Feb 2022Disposed Of
Arun Gupta @ Lovely Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 02 SHI CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Evidence Act, 1872 — Section 27