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High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 40 of 48

High Courts08 Mar 2022Disposed Of

Ravinder Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0020

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37

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High Courts07 Mar 2022Disposed Of

Vinod Kumar And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0018

Indian Penal Code, 1860 — Section 120, 406, 420, 506

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High Courts07 Mar 2022

Arvind Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0016

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High Courts07 Mar 2022Disposed Of

Brij Lal And Others Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0015

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High Courts07 Mar 2022Disposed Of

Harish Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0014

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25

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High Courts05 Mar 2022Dismissed

Raj Kumari Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0017

Constitution Of India, 1950 — Article 226

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High Courts05 Mar 2022Disposed Of

Dinesh Kumar Negi And Others Vs State Of H.P Through Secretary And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0013

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High Courts05 Mar 2022Allowed

Dhani Ram Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0012

Constitution Of India, 1950 — Article 226

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High Courts05 Mar 2022Disposed Of

Kulbir Singh And Others Vs State Of HP Secretary And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0011

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High Courts05 Mar 2022Disposed Of

H.P. Khadi Vs Bhupinder Singh Thakur And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0010

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High Courts05 Mar 2022Disposed Of

Roshan Lal And Others Vs State Of HP Through And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0009

Himachal Pradesh Original Siue Rules, 1997 — Rules 16(I)

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High Courts05 Mar 2022Dismissed

Subhash Chand Vs Man Chand

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0008

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151

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High Courts04 Mar 2022Disposed Of

Vivek Anand Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0007

Indian Penal Code, 1860 — Section 120B, 420Trade Marks Act, 1999 — Section 103, 104

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High Courts04 Mar 2022Disposed Of

Vijay Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0006

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439

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High Courts04 Mar 2022Disposed Of

Satinder Goyal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0005

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420

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High Courts04 Mar 2022Disposed Of

Sankalp Awasti Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0004

Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498A

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High Courts04 Mar 2022Dismissed

Vijender Alias Bablu And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0003

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42, 42(2), 50, 57Code Of Criminal Procedure, 1973 — Section 161, 313

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High Courts04 Mar 2022Disposed Of

Rashpal Singh Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0002

Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A

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High Courts03 Mar 2022Disposed Of

State Of HP And Others Vs Chaman Lal

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0001

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High Courts28 Feb 2022Disposed Of

Nitika Prashar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 02 SHI CK 0082

Central Civil Services (Conduct) Rules, 1964 — Rule 3CIndian Penal Code, 1860 — Section 342, 354

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