High Courts16 Mar 2022Disposed Of
Puja Chandel And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0039
Recruitment And Promotion Rules 2017 — Rule 2, 2(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2022
956 judgments · page 39 of 48
High Courts16 Mar 2022Disposed Of
Pankaj Tanwar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts16 Mar 2022Allowed
Balwinder Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0037
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (II)(v)
High Courts16 Mar 2022Disposed Of
Vipan Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0036
High Courts16 Mar 2022Allowed
Manoj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Mar 2022Dismissed
Sunil Sharma And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0034
Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)Indian Penal Code, 1860 — Section 120B, 467, 468, 471Himachal Pradesh Prevention Of Specific Corrupt Practices Act, 1983 — Section 23
High Courts14 Mar 2022Disposed Of
Pardeep Chauhan Alia Pappu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25, 25(1)A, 27Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 324, 341, 451, 506
High Courts11 Mar 2022Dismissed
Bhim Singh Vs Tikmi Devi
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 20, 87, 118(a), 138, 138(b), 138(c), 139Evidence Act, 1872 — Section 114
High Courts11 Mar 2022
Baby Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0025
High Courts10 Mar 2022Disposed Of
Shukar Rishi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts10 Mar 2022Disposed Of
Anshul Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts10 Mar 2022Disposed Of
Mukesh Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0028
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 354A, 506
High Courts10 Mar 2022Disposed Of
Ashwani Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0026
Constitution Of India, 1950 — Article 226
High Courts09 Mar 2022Dismissed
Liaq Ram And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42, 57Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 33
High Courts09 Mar 2022Disposed Of
Brijesh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380, 454Motor Vehicles Act, 1988 — Section 181
High Courts09 Mar 2022Disposed Of
Karam Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts09 Mar 2022Disposed Of
Sanjeev Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471, 472
High Courts09 Mar 2022Disposed Of
K.K. Verma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354(D), 504, 506, 509
High Courts08 Mar 2022Allowed
Rakesh Sharma And Others Vs Bhushan Lal And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0022
Specific Relief Act, 1963 — Section 16(c), 19(a), 19(b)
High Courts08 Mar 2022Allowed
Roshan Lal Vs H.P. Power Corporation Ltd And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0021
Constitution Of India, 1950 — Article 12, 14, 16(1)