COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 37 of 48

High Courts25 Mar 2022Disposed Of

Jaspreet Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0081

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4

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High Courts25 Mar 2022Disposed Of

Neel Chand Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0080

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High Courts24 Mar 2022Allowed

Tilak Raj And Others Vs State Of HP And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0078

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324

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High Courts23 Mar 2022Disposed Of

Abhishek Virmani Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0079

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 471

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High Courts23 Mar 2022Allowed

M/S Asha Technologies, Through Its Prop Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0077

Constitution Of India, 1950 — Article 226

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High Courts23 Mar 2022Dismissed

M/S J.K. Enterprises Through Its Sole Proprietor Vs Rajiv Kumar And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0076

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High Courts23 Mar 2022Disposed Of

Varun Kaushal Vs Central Board Of Secondary Education Through Its Regional Officer And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0075

Constitution Of India, 1950 — Article 226

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High Courts23 Mar 2022

Leela Widow And Others Vs Laik Ram Kashyap And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0073

Constitution Of India, 1950 — Article 227

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High Courts23 Mar 2022Disposed Of

Anil Kumar Dogra Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0072

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(2)

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High Courts23 Mar 2022Disposed Of

Mani Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0071

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High Courts23 Mar 2022Disposed Of

Daya Ram Vs Kiran Thakur

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0069

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High Courts22 Mar 2022Disposed Of

Surender Mohan Mehta Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0056

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High Courts22 Mar 2022Disposed Of

Bishan Lal Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0055

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High Courts22 Mar 2022Disposed Of

Naresh Kumar Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0054

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High Courts22 Mar 2022Disposed Of

Sushil Sharma Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0053

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High Courts21 Mar 2022Allowed

Deepak Raj Bhatia Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0068

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4

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High Courts21 Mar 2022Dismissed

Gurudwara Bei Sehjal And Others Vs Gurprakash And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0067

Code Of Civil Procedure, 1908 — Section 148, 151, Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 10High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 2, 3, 4

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High Courts21 Mar 2022Allowed