Indian Penal Code, 1860 — Section 354A, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10Code Of Criminal Procedure, 1973 — Section 154, 164, 313

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High Courts29 Mar 2022Disposed Of

Bharat Rawat Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0094

Indian Penal Code, 1860 — Section 363, 366, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts29 Mar 2022Disposed Of

Surpal Singh And Others Vs Himachal Road Transport

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0093

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High Courts29 Mar 2022Disposed Of

Hari Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0092

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 37

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High Courts29 Mar 2022Allowed

Tulsi Ram And Others Vs Central Board Of School Education And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0091

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High Courts29 Mar 2022Dismissed

Om Prabha Negi Vs H.P. Public Service Commission Through Its Secretary And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0090

Constitution Of India, 1950 — Article 15, 16, 16(4A), 16(4B), 335

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High Courts29 Mar 2022Disposed Of

Bhushan Lal Sharma Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0089

Constitution Of India, 1950 — Article 14, 32, 136

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High Courts28 Mar 2022Disposed Of

Renu Bala Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0088

Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 437

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High Courts28 Mar 2022Disposed Of

Vandana Madan Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0087

Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 437

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High Courts25 Mar 2022Disposed Of

Yudhbir Singh Rajput Vs Chief Engineeer And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0086

Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)

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High Courts25 Mar 2022Dismissed

Ashok Kumar Vs Anjna Devi

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0085

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 125, 397, 482

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High Courts25 Mar 2022Disposed Of

Ajay Kumar Vs Dev Raj And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0084

Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts25 Mar 2022Disposed Of

Hitesh Gandhi Vs Central Bureau Of Investigation

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0083

Code Of Criminal Procedure, 1973 — Section 439(2)

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High Courts25 Mar 2022Disposed Of

Dharam Singh Rana Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 03 SHI CK 0082

Arbitration And Conciliation Act, 1996 — Section 11(8), 14(1)(d), 15

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