COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2022

956 judgments · page 35 of 48

High Courts06 Apr 2022

Shimla College Of Education And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0068

Constitution Of India, 1950 — Article 19(1)(g), 254Right To Education Act, 2009 — Section 2(n)All India Council For Technical Education Act, 1987 — Section 19(1)

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High Courts06 Apr 2022Dismissed

Sumit Khanna And Others Vs Union Of India And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0067

Real Estate (Regulation And Development) Act, 2016 — Section 43(5)

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High Courts06 Apr 2022Disposed Of

Suresh Kumar (Minor) Vs Board Of Control For Cricket In India And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0066

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High Courts06 Apr 2022Disposed Of

Rajini Devi And Others Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0065

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High Courts06 Apr 2022Dismissed

Commissioner Of Income Tax (Exemptions) Vs Adarsh Vidya Niketan, Naya Bazar, Nahan

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0064

Income Tax Act, 1961 — Section 10(23C)(iiad), 10(23C)(vi), 12A

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High Courts06 Apr 2022Allowed

Tarsem Lal Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0063

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High Courts06 Apr 2022Dismissed

Chet Ram Vs Managing And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0062

Indian Contract Act, 1872 — Section 137Negotiable Instruments Act, 1881 — Section 138

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High Courts06 Apr 2022Disposed Of

Ranjna Goyal And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0016

Drugs And Cosmetics (Amendment) Rules, 2020 — Rule 84(D)Code Of Criminal Procedure, 1973 — Section 438, 438(1), 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37, 65A

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High Courts06 Apr 2022Disposed Of

Vishal Massi Vs State Of HP

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0015

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42(2)

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High Courts05 Apr 2022Disposed Of

Kiran Kumar And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0014

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42(2)Motor Vehicles Act, 1988 — Section 186, 196

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High Courts05 Apr 2022Disposed Of

Pawan Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0013

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164

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High Courts05 Apr 2022Dismissed

Umesh Thakur Vs Union Of India Through Its Secretary Govt. Of Inida And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0012

Constitution Of India, 1950 — Article 14, 16, 226, 227

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High Courts04 Apr 2022Allowed

M/S Himland Housing Private Limited Through And Others Vs M/S Akash & Associates At Ff 17, Cross River Mall And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0006

Code Of Civil Procedure, 1908 — Section 6, 39, 39(1), 39(2), 39(3)

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High Courts04 Apr 2022Allowed

Dharma Devi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0005

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 67Code Of Criminal Procedure, 1973 — Section 439

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High Courts04 Apr 2022Allowed

Bhajan Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0004

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 439

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High Courts02 Apr 2022Dismissed