High Courts08 Aug 2023Allowed
Zafar Yunus Sareshwala Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0024
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 104 of 1,831
High Courts08 Aug 2023Allowed
Deepak Narayanbhai Suva Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0023
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 307
High Courts08 Aug 2023Allowed
Karan Bhadreshbhai Mistry Vs Priya Karan Mistry D/O Vinodbhai Suthar
Gujarat High Court · (2023) 08 GUJ CK 0021
Limitation Act, 1963 — Section 5
High Courts07 Aug 2023
Girishbhai Babubhai Gari Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 325, 452, 504, 506(2)
High Courts07 Aug 2023Disposed Of
Niyati Jitendrabhai Shah @ Niyati Rinkesh Makwana Vs Rinkesh Rohitbhai Makwana
Gujarat High Court · (2023) 08 GUJ CK 0031
High Courts07 Aug 2023Disposed Of
Ramabhai Vaghabhai Sabhad Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0029
Gujarat Minor Mineral Concession Rules, 2017 — Rule 12, 12(2), 21, 22Minerals (Development And Regulation) Act, 1957 — Section 22Code Of Criminal Procedure, 1973 — Section 156(3), 202, 319
High Courts07 Aug 2023Allowed
Oriental Insurance Company Limited Himmatnagar Vs Kalusinh Alusinh Rathod
Gujarat High Court · (2023) 08 GUJ CK 0028
High Courts07 Aug 2023Allowed
Allaudin Misribhai Sipai (Kaji) Vs Thakor Viramji Ajmalji
Gujarat High Court · (2023) 08 GUJ CK 0027
Limitation Act, 1963 — Section 5
High Courts04 Aug 2023Allowed
Raman Pillai Bhaskaren Nair Sreekumar (R. B. Sreekumar) Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 194, 211, 218, 468, 469, 471
High Courts04 Aug 2023Disposed Of
Aacharya Vijay Meruprabhasurishvarji Smarak Trust Vs Rajendra Laljibhai Kadivar
Gujarat High Court · (2023) 08 GUJ CK 0015
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts04 Aug 2023Disposed Of
Popatbhai Maganbhai Desai Vs Sitaben Popatbhai Desai
Gujarat High Court · (2023) 08 GUJ CK 0014
High Courts04 Aug 2023Disposed Of
Devjibhai Hirabhai Patel Vs Ramjibhai Becharbhai Patel
Gujarat High Court · (2023) 08 GUJ CK 0013
High Courts04 Aug 2023Disposed Of
Arunaben Nagjibhai Rabari Vs Vijaybhai Bhikhabhai Desai
Gujarat High Court · (2023) 08 GUJ CK 0012
Code Of Civil Procedure, 1908 — Section 24
High Courts03 Aug 2023Allowed
Alkhiben Wd/O Ramanbhai Kalasva Vs Kahmuddin Jamilkhan
Gujarat High Court · (2023) 08 GUJ CK 0020
Limitation Act, 1963 — Section 5
High Courts03 Aug 2023Allowed
State Of Gujarat Vs Prabhatbhai Bogabhai Bhoi
Gujarat High Court · (2023) 08 GUJ CK 0017
Indian Penal Code, 1860 — Section 323, 324Gujarat Police Act, 1951 — Section 135
High Courts02 Aug 2023Allowed
Nizamkhan Hiyatkhan Ghasura Vs Yunusbhai Aadambhai Bagga
Gujarat High Court · (2023) 08 GUJ CK 0006
High Courts02 Aug 2023Allowed
Prakashbhai Muljibhai Makwana Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 203Limitation Act, 1963 — Section 5
High Courts02 Aug 2023Allowed
Patel Sanjaykumar Sankalchand Vs Sureshchandra Gyarsilal Sain
Gujarat High Court · (2023) 08 GUJ CK 0002
Limitation Act, 1963 — Section 5
High Courts01 Aug 2023Disposed Of
Shri Ram General Insurance Co Ltd Vs Husnabibi Saeedmohammad Pathan
Gujarat High Court · (2023) 08 GUJ CK 0011
High Courts01 Aug 2023Dismissed
State Of Gujarat Vs Darshak @ Darshan Ratilal Degama
Gujarat High Court · (2023) 08 GUJ CK 0010
Indian Penal Code, 1860 — Section 201, 302