High Courts24 Jan 1950
Vala Boghabhai Satabhai of Patla Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 12
Criminal Procedure Code, 1898 (CrPC) — Section 491
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Gujarat High Court judgments
36,603 judgments · page 1,831 of 1,831
High Courts17 Jan 1950
Ramji Jhina Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 11
Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts09 Jan 1950
United Stats of Saurashtra Vs Mahipatram Dayaram Dubal
Gujarat High Court · AIR 1950 Guj 8