High Courts28 Aug 2023Allowed
Mukeshbhai Kalubhai @ Kaliyabhai Mohaniya Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 102 of 1,831
High Courts25 Aug 2023Allowed
Jaydipkumar Kanubhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 489A, 489B, 489C, 489D, 489E
High Courts25 Aug 2023Allowed
Mohammed Faem Firozkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 186, 323, 332, 353, 42Prevention Of Damage To Public Property Act, 1984 — Section 3, 7
High Courts25 Aug 2023Allowed
Mitrajbhai @ Mitubhai Anakbhai Patgir Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 442, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts25 Aug 2023Allowed
Ashish Jayeshkumar Mehta Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 465, 468, 471
High Courts25 Aug 2023Allowed
Ghanshymabhai Khodabhi Dangar Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 406, 409, 420
High Courts25 Aug 2023Allowed
Dilipbhai Ujmabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 149, 201, 189, 323, 332, 342, 353, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts25 Aug 2023Allowed
Bharat Lalchandbhai Shah Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 409, 506(2)
High Courts24 Aug 2023Disposed Of
State Wakf Board Vs Fatimabiwi And Khatijabiwi Khuda Waste Wakf Trust
Gujarat High Court · (2023) 08 GUJ CK 0061
Wakf Act, 1995 — Section 14
High Courts24 Aug 2023Allowed
Shankarlal Jagdishji Dangi Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition. Act, 1949 — Section 65(a)(e), 98(2), 81, 116B
High Courts24 Aug 2023Disposed Of
Mangaji Dahyabhai Prajapati Vs Director, Agriculture And Rural Finance, Gujarat State
Gujarat High Court · (2023) 08 GUJ CK 0059
High Courts24 Aug 2023Disposed Of
Fakhruddin Badruddin Saiyed Vs Director, Agriculture And Rural Finance
Gujarat High Court · (2023) 08 GUJ CK 0058
High Courts23 Aug 2023Allowed
Pravinbhai Ramabhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420
High Courts23 Aug 2023Allowed
Shamjibhai Bhupatbhai Gohel Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 504Gujarat Police Act, 1951 — Section 135
High Courts23 Aug 2023Allowed
Kulsumben @ Chaku Irfansha Fakir (Diwan) Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 504, 506(2)
High Courts23 Aug 2023Allowed
Sufiyan Sadik Hayat Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 332, 336, 398, 506(2)
High Courts23 Aug 2023Allowed
Babubhai Maganbhai Bhabhor Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380
High Courts22 Aug 2023Allowed
Kishorsinh Bhavarsinh Rajput Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)
High Courts22 Aug 2023Allowed
Kamleshbhai @ Kishu Dhulabhai Bharvad Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(n)(2)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 6, 8, 17
High Courts22 Aug 2023Allowed
Jigarkumar @ Kalu Manilal Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379A (3)