High Courts22 Aug 2023Allowed
Arvindsingh Amarsingh Sukhaesingh Rajput Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 376(2)(n), 506
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 103 of 1,831
High Courts22 Aug 2023Allowed
Maganbhai Vittalbhai Gohil Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 504Gujarat Police Act, 1951 — Section 135
High Courts21 Aug 2023Disposed Of
Hiraben Hasmukhlal Modi Vs Mayur Hasmukhlal Modi
Gujarat High Court · (2023) 08 GUJ CK 0051
High Courts21 Aug 2023Allowed
Hiteshkumar Mukundray Vyas Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0050
High Courts21 Aug 2023Disposed Of
Punjab National Bank Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0049
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts21 Aug 2023Allowed
Manishbhai Madanbhai Shah Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 116(2)
High Courts21 Aug 2023Allowed
Sarvan @ Govind Munilal Khatik Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 83, 98(2), 116B
High Courts18 Aug 2023Disposed Of
Sunilkumar Maturam Agarwal Vs Devendrabhai Ishwarbhai Patel & 5 Other(S)
Gujarat High Court · (2023) 08 GUJ CK 0040
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 10, Order 7 Rule 11
High Courts18 Aug 2023Disposed Of
Chetna W/O. Rahul Jolapara, D/O. Jayeshbhai Sitapar Vs Rahul Ravibhai Jolapara
Gujarat High Court · (2023) 08 GUJ CK 0039
Code Of Civil Procedure, 1908 — Section 24
High Courts18 Aug 2023Disposed Of
Pooja W/O. Keyur Vora And D/O Triloksinh Rajput Vs Keyur Kamleshkumar Vora
Gujarat High Court · (2023) 08 GUJ CK 0038
Code Of Civil Procedure, 1908 — Section 24
High Courts18 Aug 2023Disposed Of
Habibbhai Gulamhussain Bhayla Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0037
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320(1)
High Courts17 Aug 2023Allowed
Ismailbhai Sidikbhai Sama Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438Gujarat Electricity Act, 2003 — Section 135
High Courts17 Aug 2023Allowed
Maazkhan Masudkhan Talukdar Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0044
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 323, 504, 506
High Courts17 Aug 2023Disposed Of
Sarikhusain Anwarhusain Saiyed Thro Farhin Sarikhusain Saiyed Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0043
High Courts17 Aug 2023Disposed Of
Manharbhai Prabhudas Buval Vs State Of Gujarat
Gujarat High Court · (2023) 08 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Aug 2023Allowed
Hansiben Wd/O. Jesungbhai Joitabhai Kanbi & 5 Other(S) Vs Parbhabhai Chelabhai Kanbi
Gujarat High Court · (2023) 08 GUJ CK 0034
Guardians And Wards Act, 1890 — Section 12, 29, 47Code Of Civil Procedure, 1908 — Section 96
High Courts11 Aug 2023Allowed
Paramhans Jagdamba Tiwari Vs L H Kailashgiri Maheshgiri Goswami Ravindragiri Kailashgiri Goswami
Gujarat High Court · (2023) 08 GUJ CK 0033
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 10
High Courts10 Aug 2023Allowed
Cholamandalam General Insurance Co. Ltd. Vs Durvijaysinh Laluprasad Patel
Gujarat High Court · (2023) 08 GUJ CK 0035
Limitation Act, 1963 — Section 5
High Courts08 Aug 2023Partly Allowed
Minaben Ramanbhai Vasava Vs Krantibhai Devjibhai Vasava
Gujarat High Court · (2023) 08 GUJ CK 0026
High Courts08 Aug 2023Allowed/Disposed Of
Damyantiben Kumudbhai Chaudhari Vs Rakeshbhai Thakorlal Mehta Partner Of Partnership Firm Nirmal Trading Co
Gujarat High Court · (2023) 08 GUJ CK 0025
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320(1)