Constitution Of India, 1950 — Article 21, 22Defence Of India Rules, 1962 &Mdash; Rule 30, 30(1)(B)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 9(2)

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High Courts28 Jul 2023Dismissed

Sakilmiya Rafikmiya @ Raku Malek Through Samimbanu Sakilmiya Malek Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0060

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 &Mdash; Rule 30, 30(1)(B)Gujarat Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 2(e), 3(1)

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High Courts28 Jul 2023Dismissed

Mohsin @ Mujahid Rafikkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 3(2)

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High Courts27 Jul 2023Allowed

Khodabhai @ Madhav Kanjibhai Khambhadiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A0, 363, 366, 376(2)(J)(N ), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 12, 18

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High Courts27 Jul 2023Allowed

Jitendrabhai @ Hiren @ Bhayalu Natvarbhai @ Natubhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2) (J)(N ), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 6, 9L,17, 18

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High Courts27 Jul 2023Allowed

Keshabhai Babubhai Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(a), 21

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High Courts27 Jul 2023Allowed

Sunilbhai Ghanshyambhai Poradiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(a), 21

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High Courts27 Jul 2023Allowed

Mukeshbhai S/O Govindbhai Bhanabhai Vaadodara Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)N, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6

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High Courts26 Jul 2023Allowed

Rajendra @ Raju @ Baba Jentibhai Kanjariya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 6, 8

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High Courts26 Jul 2023

Nileshbhai Mansukhbhai Vaghasiya Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0073

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High Courts26 Jul 2023Allowed

Kuldeep Ramveersingh Tomar Thro Sunita Ramveersingh Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0072

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High Courts26 Jul 2023Allowed

Dashrathbhai Madhabhai Rangpara (T.Koli) Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 3, 363, 366, 376(2)(j)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 12

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High Courts26 Jul 2023Allowed

Sohan Velsing @ Jelubhai Pawar Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 149, 323, 363, 366, 504Gujarat Police Act, 1951 — Section 135

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High Courts25 Jul 2023

Mustak Hussain Mehndi Hussain Kadri Vs Jagadip Narayan Singh, IAS

Gujarat High Court · (2023) 07 GUJ CK 0058

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