High Courts20 Jul 2023Disposed Of
Deepakkumar Hasmukhbhai Mahida Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0057
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 106 of 1,831
High Courts13 Jul 2023Allowed
Tarlochan Sehmi W/O Rajiv Zaveri Vs Rajiv Ramniklal Zaveri
Gujarat High Court · (2023) 07 GUJ CK 0056
Code Of Civil Procedure, 1908 — Order 8 Rule 10, Order 9 Rule 6Hindu Marriage Act, 1955 — Section 11, 19Limitation Act, 1963 — Section 58
High Courts13 Jul 2023Allowed
Chavada Karanbhai Sadabhai Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0055
Indian Penal Code, 1860 — Section 114, 306Code Of Criminal Procedure, 1973 — Section 438
High Courts13 Jul 2023Allowed
Salimbhai Mamad Manjothi Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 116B
High Courts13 Jul 2023Allowed
Manmohitpahul Singh Amarjitsingh Rangpuri Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 377, 498A
High Courts13 Jul 2023Allowed
Baria Chandubhai Nanabhai Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 363, 366, 504, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17
High Courts13 Jul 2023Allowed
Patel Jayeshbhai Gajanandbhai Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(1), 6, 8, 17
High Courts13 Jul 2023Allowed
Bherusingh Lalsingh Rathore Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0050
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Jul 2023Dismissed
Pravinsinh Harisinh Chavda Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0049
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 228, 482Indian Penal Code, 1860 — Section 107, 114, 306, 498A
High Courts12 Jul 2023Dismissed
Minaben D/O. Pirabhai Hemrajbhai Chauhan (Dalit) Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 164, 372Indian Penal Code, 1860 — Section 201, 376(m), 506(2)
High Courts12 Jul 2023Partly Allowed
Minor Jignesh Somaji Marwadi (Bhil) Vs Rajubhai Mangaji Thakor
Gujarat High Court · (2023) 07 GUJ CK 0047
High Courts12 Jul 2023Allowed
Geetaben Wd/O Sardarbhai Dharubhai Ninama Vs Durgashankar Kaniram Shankar
Gujarat High Court · (2023) 07 GUJ CK 0046
High Courts12 Jul 2023Allowed
Bhemjibhai Kanjibhai Majirana Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302
High Courts12 Jul 2023Disposed Of
Chetan Haribhai Barad Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0040
High Courts11 Jul 2023Allowed
Rathod Ashoksinh Balvantsinh Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts11 Jul 2023Allowed
Mukeshkumar Hariram Bisnoi & 2 Other(S) Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 465, 468, 471, 474Gujarat Prohibition Act, 1949 — Section 65(e), 81, 83, 98(2), 116(c)
High Courts11 Jul 2023Allowed
Vikas @ Vijay @ Kidani S/O Pappubhai Vanzara Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116(b)
High Courts11 Jul 2023Disposed Of
Kaliben Somabhai Damor Vs Iliyas Umar Farooq Guniya
Gujarat High Court · (2023) 07 GUJ CK 0041
Gujarat Motor Vehicles Rules, 1989 — Rule 211, 229Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 4
High Courts10 Jul 2023Allowed
Gayatri Education Trust Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2023) 07 GUJ CK 0034
Right To Education Rules, 2012 — Rule 14Bombay Primary Education Rules, 1949 — Rule 106Gujarat Secondary Education Regulation, 1974 — Regulation 9A, 20
High Courts10 Jul 2023Disposed Of
M/S. Panji Engineering Private Limited Vs Union Of India
Gujarat High Court · (2023) 07 GUJ CK 0033
Constitution Of India, 1950 — Article 226Integrated Goods And Services Tax Act, 2017 — Section 16Central Goods And Services Tax Act, 2017 — Section 54, 254(1), 54(5), 56