COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 107 of 1,831

High Courts07 Jul 2023Allowed

Dipeshbhai Kishorbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420Negotiable Instruments Act, 1881 — Section 138

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High Courts07 Jul 2023Allowed

Harshil Ghanshyambhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471

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High Courts07 Jul 2023Allowed

Jayantibhai Rajabhai Chaudhary Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 186, 323, 332, 506(1)Information Technology Act, 2000 — Section 72

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High Courts07 Jul 2023Allowed

Ravindrasinh Natvarsinh Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0022

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(B), 323, 324, 325, 326, 427, 506(2)

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High Courts07 Jul 2023Disposed Of

Sardar Sarovar Narmada Nigam Vs Navinchadra P.Traslwala. & 1 Other(S)

Gujarat High Court · (2023) 07 GUJ CK 0021

Constitution Of India, 1950 — Article 135Gujarat Civil Courts Act, 2005 — Section 30, 30(3)Bombay General Clauses Act, 1904 — Section 7

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High Courts07 Jul 2023Allowed

Mali Nanjibhai Somabhai Vs Special Land Acquisition Officer

Gujarat High Court · (2023) 07 GUJ CK 0020

Constitution Of India, 1950 — Article 300ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 19, 24(1)(a)

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High Courts07 Jul 2023Dismissed

Rahul Gandhi Vs Purnesh Ishwerbhai Modi

Gujarat High Court · (2023) 07 GUJ CK 0019

Constitution Of India, 1950 — Article 8, 10, 12, 19, 21, 34, 101(3)(a), 141, 142, 190(3)(a)Code Of Criminal Procedure, 1973 — Section 190(A), 198, 199, 202, 202(1), 262, 263, 264, 265, 304, 313, 366, 374, 376, 378, 378(4), 389, 389(1), 397, 401, 401(3), 460,(e), 465, 482, 499(2)Indian Penal Code, 1860 — Section 171G, 218, 399, 409, 466, 499, 499(2), 500

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High Courts06 Jul 2023Dismissed

Reliance General Ins Co Ltd Vs Hirkiben Rameshbhai Ratoda

Gujarat High Court · (2023) 07 GUJ CK 0039

Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 173

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High Courts06 Jul 2023Allowed

Varmora Granito Pvt. Ltd Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0032

Constitution Of India, 1950 — Article 14, 226

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High Courts06 Jul 2023Dismissed

Samirbhai Madhukantbhai Shah Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0031

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 91, 207, 319, 482Indian Penal Code, 1860 — Section 120B, 212, 302, 342, 365

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High Courts06 Jul 2023Allowed

Apex Remedies Pvt. Ltd. Vs Income Tax Officer, Ward - 1(1)(1)

Gujarat High Court · (2023) 07 GUJ CK 0030

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 10AA, 22, 43(1), 69C, 139, 142, 142(1), 143(3), 147, 147(a), 147(b), 147(3), 148, 148(2), 148A, 148(b), 149, 150, 151, 152, 153

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High Courts05 Jul 2023Allowed

Siddharth Balubhai Vaghela & Ors Vs State Of Gujarat & Anr

Gujarat High Court · (2023) 07 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 498A, 504

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High Courts05 Jul 2023Dismissed

Suresh @ Anna S/O Muthhaiya Pujari Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 302, 307, 507Arms Act, 1959 — Section 25(1)(b)(a), 27(1)

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High Courts05 Jul 2023Allowed

Jamilaben Ogen Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Wild Life (Protection) Act, 1972 — Section 2, 2 (12)(B), 2(15), 2(26), 2(35), 2(37), 27(4), 9, 16, 29, 31, 32, 50, 51, 52Indian Forest Act, 1927 — Section 26(1)A, 26(1)D, 26(1)E, 26(1)T, 41(2), 42

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High Courts05 Jul 2023Allowed

Kamsibhai Oganbhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2023) 07 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 324, 323, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts05 Jul 2023Disposed Of