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Gujarat High Court judgments

36,606 judgments · page 109 of 1,831

High Courts28 Jun 2023Allowed

Jayubhai Jayantibhai Rakhashiya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0112

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 409, 420, 465, 467, 468, 471, 477 AGujarat Co-Operative Societies Act, 1961 — Section 147 (1) (a), 147 (1) (b), 147 (1) (I), 147 (1) (j), 147 (1) (q). 147 (1) (s), 148
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High Courts27 Jun 2023Allowed

Bipin @ Jigo Arunbhai Padaya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0116

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5a), 14(A)(2)Indian Penal Code, 1860 — Section 34, 143, 144, 147, 148, 149, 302, 307, 323, 326Gujarat Police Act, 1951 — Section 135
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