COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 110 of 1,831

High Courts26 Jun 2023Allowed

Hariprasad @ Haridas Raghuvir @ Raghuvirdas Sadhu Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0125

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29

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High Courts26 Jun 2023Allowed

Arunbhai Bhikhabhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0124

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 409, 420, 465, 467, 468, 470, 471, 477(A)

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High Courts26 Jun 2023Allowed

Darpan Hareshkumar Shah Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0123

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts26 Jun 2023Allowed

Rutik Sureshbhai Panchal Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0122

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366

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High Courts26 Jun 2023Allowed

Amir @Amir Jumma Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0121

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 285, 407, 411, 414, 413

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High Courts26 Jun 2023Allowed

Omprakash Shankarlal Rav Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0120

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 285, 407, 411, 414, 413

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High Courts26 Jun 2023Allowed

Fuldan Avaddan Gadhvi Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0119

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 302Gujarat Police Act, 1951 — Section 135

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High Courts26 Jun 2023Allowed

Ghanshyambhai Madhubhai Vasoya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0118

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306

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High Courts23 Jun 2023Allowed/Disposed Of

Laljibhai Thakarshibhai Died Through Lh Vs State Of Gujarat Through District Collector Morbi

Gujarat High Court · (2023) 06 GUJ CK 0075

Code Of Civil Procedure, 1908 — Section 96, 151

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High Courts23 Jun 2023Dismissed

State Of Gujarat Vs Basirbhai Sulemanbhai Safiya

Gujarat High Court · (2023) 06 GUJ CK 0074

Electricity Act, 2003 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379

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High Courts23 Jun 2023Allowed

Harishbhai Goruji Prajapati Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 170, 406, 420, 465, 467, 471, 472Information Technology Act, 2000 — Section 66(D)

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High Courts23 Jun 2023Allowed

Dhaval @ Dhavalo Ashok Panchanbhai Sinojiya Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 379A(3)

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High Courts23 Jun 2023Allowed

Habibbhai Aamadbhai Kureshi Vs Sirinben Gulamhusain Halani

Gujarat High Court · (2023) 06 GUJ CK 0069

Limitation Act, 1963 — Section 5, 138, 147Code Of Criminal Procedure, 1973 — Section 320(1)

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High Courts23 Jun 2023Allowed

Kahor Vanrajbhai Samatbhai Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0066

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts22 Jun 2023Allowed

Chandrakantbhai Gorakhbhai Luha Vs State Of Gujarat

Gujarat High Court · (2023) 06 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S), 3(2)(va)

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High Courts22 Jun 2023Allowed