High Courts16 Jun 2023Allowed
Hukmaram Sonaram Bishnoi Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0062
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 112 of 1,831
High Courts16 Jun 2023Allowed
Mayurbhai Bharatbhai Kukna Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0061
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Jun 2023Allowed
Ranjitsinh Chhatrasinh Solanki Vs Solanki Gopalbhai Mangalbhai
Gujarat High Court · (2023) 06 GUJ CK 0060
Gujarat Motor Vehicles Rules, 1989 — Rule 229Code Of Civil Procedure, 1908 — Section 2(2), 115, Order 9 Rule 4
High Courts15 Jun 2023Allowed
Sansi Gopal Ashokkumar Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0059
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts15 Jun 2023Allowed
M/S Stallion Energy Private Limited Vs Union Of India
Gujarat High Court · (2023) 06 GUJ CK 0058
Constitution Of India, 1950 — Article 226Gujarat Goods And Services Tax Act, 2017 — Section 73, 73(9), 78, 83, 107
High Courts15 Jun 2023Allowed
S K Finance Limited Thro Aqibahmed Kadri S/O Vakarahmed Kadri Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 451, 457
High Courts15 Jun 2023Disposed Of
Shambhubhai Maljibhai Rabari Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2023) 06 GUJ CK 0056
Constitution Of India, 1950 — Article 14, 19, 21, 215Gujarat Provincial Municipal Corporations Act, 1949 — Section 267
High Courts15 Jun 2023Allowed
Rajput Dipak Munnasing Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0055
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Jun 2023
Jaimin @ Pappu Pamol Kanubhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 504, 506(2), 325, 307, 427
High Courts14 Jun 2023
Jaypalsinh @ Muno Hemantsang Dodiya Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0053
High Courts14 Jun 2023
Ketanbhai Chandubhai Purabiya Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0052
High Courts14 Jun 2023
Raju @ Chakabhai Ramtubhai Janjosara Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0051
High Courts14 Jun 2023
Sajidali @ Mubarak @ Chhote Ishakbhai Pathan Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0050
High Courts14 Jun 2023Disposed Of
AU Small Finance Bank Ltd Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0047
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts13 Jun 2023Dismissed
Rakeshkumar Laxmichand Jain Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 306
High Courts13 Jun 2023
Ibrahim Muhammmadamin Kharadi Vs Ministry Of Minority Affairs Haj Division
Gujarat High Court · (2023) 06 GUJ CK 0048
Haj Committee Act, 2002 — Section 42
High Courts13 Jun 2023Allowed
Maseulla Mohammad Siddi Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0046
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Jun 2023Allowed
Kazi Iqbalhusen Dadubhai Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0045
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Jun 2023Allowed
Rahulbhai Natubhai Vaghela Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376
High Courts12 Jun 2023Dismissed
Vajsibhai Ramabhai Sagar Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0043
Constitution Of India, 1950 — Article 14, 19, 21, 226, 227Land Acquisition Act, 1894 — Section 11, 18, 28A