High Courts07 Jun 2023Disposed Of
Mohanbhai Muljibhai Since Died Through His Legal Heirs Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0021
Constitution Of India, 1950 — Article 14, 19, 226
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 114 of 1,831
High Courts07 Jun 2023Disposed Of
Shah Surendra Nathalal (Rohit Sureshkumar Nathalal As Per Award) Vs Competent Authority
Gujarat High Court · (2023) 06 GUJ CK 0020
Constitution Of India, 1950 — Article 14, 19, 21, 226, 300ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)
High Courts06 Jun 2023Allowed
Hitesh Sagarbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 384, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42(a), 42(d)
High Courts06 Jun 2023Allowed
Nazirmiya Azimmiya Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408
High Courts06 Jun 2023Allowed
Salim Mahammadmiya Haidermiya Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408
High Courts06 Jun 2023Allowed
Jitendrakumar Ramjibhai Detroja Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7, 8, 10, 12, 13(1)(C)(D), 13(2)Indian Penal Code, 1860 — Section 120(B)
High Courts05 Jun 2023
Mahavirsinh Narendrasinh Jadeja & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 06 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 463, 464, 465, 467, 468, 471
High Courts05 Jun 2023Allowed
Thakor Valaji Masaji Vs Special Land Acquisition Officer
Gujarat High Court · (2023) 06 GUJ CK 0014
Constitution Of India, 1950 — Article 300ARight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 19, 24(1)(a)
High Courts05 Jun 2023Partly Allowed
State Of Gujarat Through Executive Engineer Vs Lokumal Jawarharlal Ramchandani (Decd.) & Ors
Gujarat High Court · (2023) 06 GUJ CK 0013
Constitution Of India, 1950 — Article 32, 32(2), 227, 309Gujarat Civil Services (Occupation Of Government Residential Accommodation) Rules, 2002 — Rule 12Gujarat Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 2(e), 2(g), 2(h), 5
High Courts05 Jun 2023Allowed
Vasava Maheshbhai Jayantibhai Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0012
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Jun 2023Allowed
Rajesh Dhanjibhai Bakutra Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0011
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Jun 2023Allowed
Gopalsingh Hamersingh Rajput Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Jun 2023Allowed
Husen Ismailbhai Dholkawala Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0009
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Jun 2023Allowed
Mala Ram S/O Madha Ram Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0008
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 Jun 2023Allowed
Ramji @ Ramlo Pragji Marakana Thro Asmitaben Ramjibhai Marakana Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0006
High Courts02 Jun 2023Disposed Of
Merubhai Ramajibhai Bhunbhariya Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 114, 325, 385, 387, 504, 506(2)Arms Act, 1959 — Section 25(1)
High Courts02 Jun 2023Disposed Of
Thakarseebhai Anandbhai Kheni Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0004
High Courts02 Jun 2023Disposed Of
Padmaji Bhagwanji Panchal Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0003
High Courts02 Jun 2023Partly Allowed
Abidbhai Idrishbhai Rasulbhai Ghanchi Thro Ghanchi Karishma Aabid Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0002
High Courts02 Jun 2023Partly Allowed
Vishalbhai @ Lambo Muljibhai Bacuhbhai Gohel Thro Minaben Muljibhai Gohel Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0001