High Courts26 May 2023Allowed
Kalubhai Bhikhabhai Shiyan Thro Vijayaben Kalubhai Shiyan Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0111
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 116 of 1,831
High Courts26 May 2023
Keshavji Devji And Sons Vs ICICI Bank Limited
Gujarat High Court · (2023) 05 GUJ CK 0110
Constitution Of India, 1950 — Article 226
High Courts26 May 2023Allowed
Vinod @Khanjariyo Hirabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0109
High Courts26 May 2023Allowed
Hiteshbhai Manilal Dungrani Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0108
Negotiable Instruments Act, 1881 — Section 138
High Courts26 May 2023Allowed
Jignesh Kanaiyalal Parmar Thro Kamlaben Kanaiyalal Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0107
High Courts26 May 2023Allowed
Jadavbhai Kadvabhai Bavaliya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0106
High Courts25 May 2023Allowed
Nurmahmmad @ Sajid Abdulbhai Sama Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0105
High Courts25 May 2023Allowed
Kavish S/O Prakash Parekh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439(1)(b)
High Courts25 May 2023Allowed
Khushboo W/O Kavish Parakh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439(1)(b)
High Courts25 May 2023Allowed
Vali Mohammad Akbarhusen Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0102
High Courts25 May 2023Allowed
Bhupendrasingh Raghuvirsingh Saram Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0101
High Courts25 May 2023Allowed
Kamabhai Somabhai Zezariya Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0100
High Courts25 May 2023Allowed
Mukeshbhai Bijalbhai Dhapa Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0099
High Courts25 May 2023Allowed
Indranath Ramkishor Mishra Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0098
High Courts25 May 2023Allowed
Sanjaybhai Ramsingbhai Machhar Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0097
High Courts25 May 2023Allowed
Najirmiya @ Najimmiya Kalumiya Malek Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 05 GUJ CK 0096
High Courts24 May 2023Allowed
Vaktabhai S/O Gamnabhai Solanki (Meghvad) Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0095
Indian Penal Code, 1860 — Section 323, 343, 365, 368, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts24 May 2023Allowed
Mahemud @ Allarakha Samsuddin Ansari Thro Gulshanbanu Mahemud Ansari Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0094
High Courts24 May 2023Allowed
Sartaj @ Rajan Hamidbhai Khiyani Through Samaben Sartajbhai Khiyani Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0093
High Courts24 May 2023Allowed
Vashrambhai Govindbhai Miyatra Thro Rameshbhai Menandbhai Dangar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 268