COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 118 of 1,831

High Courts17 May 2023Dismissed

Sukhiyapuri Vibhag Fal And Sakbhaji Udpadhakoni Kharid And Vechan Karnari Sahakari Mandali Ltd Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0065

Constitution Of India, 1950 — Article 226Gujarat Agriculture Produce Market Rules, 1965 — Rule 7, 8, 28Gujarat Agriculture Produce And Marketing (Promotion And Facilitation) Act, 1963 — Section 2(i), 2(v), 10, 11, 11(1)(iii)

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High Courts17 May 2023Allowed

Tanveerhusein @ Kalu S/O Taksirhusein Mohammedsalim Alvi Saiyed Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0064

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 29

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High Courts17 May 2023Disposed Of

Razzakbhai Ababhai Arab Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0063

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High Courts16 May 2023

Ankitbhai Madhavbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(nProtection Of Children From Sexual Offences Act, 2012 — Section 4, 5(I), 6, 8

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High Courts16 May 2023Allowed

Meghna W/O Harkishan Harshadbhai Buddhabhatti (Soni) Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 306, 504

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High Courts16 May 2023Allowed

Hardik Jayeshkumar Kotak Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 406, 420, 465, 467, 468, 471< /li>

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High Courts16 May 2023Allowed

Pradeep Rameshbhai Shelat Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 156(3), 438

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High Courts16 May 2023Allowed

Ghanshyamsinh Bhurubha Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471

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High Courts16 May 2023Allowed

Karankumar Shankarbhai Vasava Thro Anandiben Shankarbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 438

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High Courts12 May 2023Allowed

Ghanshyam Singh Bhagwan Singh Vaghela Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471

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High Courts12 May 2023Allowed

Jigneshkumar Motibhai Desai Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(B), 384, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42(A), 42(D)

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High Courts12 May 2023Allowed

Sabirali Akhtarali Saiyed Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 427, 504, 506(2)

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High Courts12 May 2023Allowed

Pankajbhai Namdevbhai Sonwane Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81,83, 98(2)

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High Courts12 May 2023Allowed

Parmar Mansukhbhai Bhemabhai Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(B), 306, 506(1)

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High Courts12 May 2023Allowed

Bharatbhai Premjibhai Sakhiya Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 387, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 40, 42

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High Courts12 May 2023Allowed

Jaykumar Aavcharbhai Kasundra Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0056

Indian Penal Code, 1860 — Section 306, 387, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 40, 42

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High Courts12 May 2023Allowed

Rameshji Hamirji Thakor Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498A

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High Courts12 May 2023Allowed

Rajubhai Pratapbhai Pateliya Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts12 May 2023Allowed

Nikulbhai @ Pappu Khimjibhai Katariya Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 380, 454

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High Courts11 May 2023Allowed

Manishbhai Rangeshbhai Sevjibhai Rathva Vs State Of Gujarat

Gujarat High Court · (2023) 05 GUJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439Gujarat prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116(b)

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