High Courts24 May 2023Allowed
Abbasbhai Hushenbhai Safiya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0091
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 117 of 1,831
High Courts24 May 2023Disposed Of
Viresh Ravjibhai Tarsariya Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0090
High Courts24 May 2023Allowed
Shaikh Sabbirhusain Husenmiya Thro Wasim Sabbirhusain Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0089
High Courts23 May 2023Allowed
Bhagabhai Vakhatram Joshi Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 328, 376, 506(2)
High Courts23 May 2023Allowed
Dilipji @ Lalo Arjanji Shankarji Thakore Thro Thakore Hansaben Dilipji Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0087
High Courts23 May 2023Allowed
Prakashbhai Rameshbhai Rana Thro Mistry Dipika D/O Jagdishbhai W/O Prakashbhai Rameshbhai Rana Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0086
High Courts23 May 2023Dismissed
Azhar @ Kitli S/O Ismailbhai Shaikh Thro Yasminbanu Ismailbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0085
Indian Penal Code, 1860 — Section 294(b), 384, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(2), 3(2), 3(4), 3(5), 4
High Courts23 May 2023Allowed
Vickykumar Shankarrav Raut Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 376(2)(N), 406
High Courts23 May 2023Allowed
Anjumane Mohammadi Jamat Through Its Administrator/ Secretary Asgarali Ahmedali Rayli Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0083
Constitution Of India, 1950 — Article 226Gujarat Municipalities Act 1963 — Section 185
High Courts23 May 2023Allowed
Mineshbhai Kantubhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0082
High Courts22 May 2023Allowed
Pavankumar Yadram Gupta Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 409, 420
High Courts22 May 2023Allowed
Ajay Himmatlal Kalal Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0080
High Courts22 May 2023Allowed
Lilasinh @Lilusinh Parthiraj Jadav Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 452, 506(2)
High Courts22 May 2023Allowed
Hemaben Khimjibhai Singal Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 384, 500, 507
High Courts22 May 2023Allowed
Rajeshbhai Navneetlal Shah Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 304, 337, 338
High Courts22 May 2023Partly Allowed
Mananbhai Hemantbhai Broker Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0076
High Courts22 May 2023Disposed Of
Rakeshbhai Chandubhai Patel S/O Chandubhai Manilal Patel Vs Vapi Nagarpalika
Gujarat High Court · (2023) 05 GUJ CK 0075
Constitution Of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 150, 185
High Courts17 May 2023
Rahulkumar Naranbhai Vaghela Thro Gauri Rahulkumar Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0073
High Courts17 May 2023Allowed
Aliahmed Mohammed Yusuf Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471
High Courts17 May 2023Allowed
Jaydip S/O Rajabhai Balabhai Kodiyatar (Rabari) Vs State Of Gujarat
Gujarat High Court · (2023) 05 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2)Indian Penal Code, 1860 — Section 465, 468, 471