High Courts12 Jun 2023 Partly Allowed
Gujarat State Road Transport Corporation Vs Ramtaji Fuvaji Thakore & 1 Other(S)
Gujarat High Court · (2023) 06 GUJ CK 0042
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 113 of 1,831
High Courts12 Jun 2023Disposed Of
Arvindbhai Thakorbhai Mehta Vs Mamlatdar And Agricultural Lands Tribunal (Tenancy), Kamrej
Gujarat High Court · (2023) 06 GUJ CK 0041
Gujarat Land Revenue Code, 1879 — Section 135(D)
High Courts12 Jun 2023Allowed
Rahish Nurmamadbhai Bloch Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0040
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts12 Jun 2023Allowed
Mahesh Chandrakant Bhombe Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0039
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Jun 2023Allowed
Bipinbhai Govindbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (r), 3(1)(s), 3(2)(va)
High Courts09 Jun 2023Allowed
Ashok Kishanbhai Naykar Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts09 Jun 2023Allowed
Kantibhai Boghabhai Dubaniya Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts09 Jun 2023Allowed
Rameshbhai Dhulabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 417, 420, 465, 467, 468, 471
High Courts09 Jun 2023Allowed
Sandip Jawaharlal Ghunchal (Soni) Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts08 Jun 2023Allowed
Hiraji Danaji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 465, 467, 468, 474
High Courts08 Jun 2023Allowed/Disposed Of
Mukeshkumar Hasmukhbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 465, 468, 471
High Courts08 Jun 2023Dismissed
Ahmedabd Municipal Corporation Vs Mubarakali Ismailbhai Patel Through His Guardian Brother Mohammed Hanif Ismailbhai Patel
Gujarat High Court · (2023) 06 GUJ CK 0031
Constitution Of India, 1950 — Article 226Gujarat Civil Services Pension Rules, 2002 — Rule 91, 91(3), 93
High Courts08 Jun 2023Dismissed
Mangalbhai Shankerbhai Patel Since Deceased Vs Gujarat Revenue Tribunal
Gujarat High Court · (2023) 06 GUJ CK 0030
Bombay Tenancy And Agricultural Lands Act, 1948 — Section 88(1), 88B, 88B(2)Bombay Public Trust Act, 1950 — Section 41, 41A
High Courts08 Jun 2023Disposed Of
Taiyab Ayub Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0029
Constitution Of India, 1950 — Article 226 Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts08 Jun 2023Allowed
Manjeet Manoj Singh Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0028
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts07 Jun 2023Allowed
Anil Ratilal Marathi @ Telgu Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 438Gujarat prohibition Act, 1949 — Section 65(a), 65(e), 66(2), 81, 116(B)
High Courts07 Jun 2023Allowed
Kishan S/O Jayakar Shetty Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420Negotiable Instruments Act, 1881 — Section 138
High Courts07 Jun 2023Allowed
Rohitkumar Govindbhai Sondarva Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 381, 409, 457
High Courts07 Jun 2023Allowed
Hemrajbhai Govindbhai Oad Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 326, 337, 338, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts07 Jun 2023Disposed Of
Mahesh Natwarlal Rao Vs S.J. Haider, Principal Secretary
Gujarat High Court · (2023) 06 GUJ CK 0022