High Courts04 Jul 2023Allowed
Mayurbhai Jayantibhai Sapariya Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 34, 120(B), 406, 420, 465, 468, 471
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 108 of 1,831
High Courts04 Jul 2023Dismissed
Ravindrakumar Thakorlal Garasiya Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0015
Constitution Of India, 1950 — Article 226Central Civil Services (Revised Pay) Rules, 2008 — Rule 10
High Courts04 Jul 2023Allowed
Vishal Mahendrakumar Kapadiya Vs Sub-Registrar And Deputy Health Officer
Gujarat High Court · (2023) 07 GUJ CK 0014
Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Registration Of Births And Deaths Act, 1969 — Section 7, 7(1), 15
High Courts04 Jul 2023Allowed/Disposed Of
Sarine Technologies Ltd Vs Diyora And Bhanderi Corporation
Gujarat High Court · (2023) 07 GUJ CK 0013
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2)
High Courts03 Jul 2023Allowed
Hakim Abdeali Rangwala Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120B, 380, 414, 454
High Courts03 Jul 2023Allowed
Vipulbhai Arvindbhai Aervadiya Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(A), 13(2)
High Courts03 Jul 2023Allowed
Ashokbhai Jayantibhai Matariya Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(A), 13(2)
High Courts03 Jul 2023Allowed
Ashwinbhai Kantilal Acharya Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Negotiable Instruments Act, 1881 — Section 138
High Courts03 Jul 2023Allowed
Mayurbhai Chaturbhai Ughrecha Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 409, 419, 465, 467, 468, 471
High Courts03 Jul 2023Dismissed
Principal Commissioner Of Income Tax (Central) Vs Prabodhchandra Jayantilal Patel
Gujarat High Court · (2023) 07 GUJ CK 0001
Income Tax Act, 1961 — Section 132, 260A
High Courts01 Jul 2023Allowed
Mayurkumar Shantilal Parekh Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — 7(a), 13(2) Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 98(2), 116B
High Courts01 Jul 2023Allowed
Chandrakant Kantilal Vyas Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts01 Jul 2023Allowed
Chandresh Abhabhai Rajput Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 294(b), 307, 427, 506(2)
High Courts01 Jul 2023Allowed
Mukeshbhai Nanubhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 98(2), 116B Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 98(2), 116B
High Courts01 Jul 2023Allowed
Devendrakumar Mukundrai Acharya Vs State Of Gujarat
Gujarat High Court · (2023) 07 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts30 Jun 2023Allowed
Rasulmiya Samadmiya Chauhan Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 302, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts30 Jun 2023Allowed
Siddharth Mukesh Bhandari Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 452
High Courts30 Jun 2023Allowed
Shailesh Bhanwarlal Bhandari Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 323, 379, 385, 447, 504, 506(2), 511Gujarat Police Act, 1951 — Section 135
High Courts30 Jun 2023Allowed
Vijaybhai Himmatbhai Gohil Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0101
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 384, 387Gujarat Money Lenders Act, 2011 — Section 5, 33(3), 42
High Courts30 Jun 2023Allowed
Barad Hathisinh Agarsinhbhai Vs State Of Gujarat
Gujarat High Court · (2023) 06 GUJ CK 0100
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 384, 387Gujarat Money Lenders Act, 2011 — Section 5, 33(3), 42