High Courts29 Aug 2023Allowed

Viralbhai Rajirambhai Vaghmarya Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(D), 11(E), 11(F), 11(H)Gujarat Animal Preservation (Amendment) Act, 2017 — Section 5(1A), 8(1)(4), 10
High Courts29 Aug 2023Allowed

Rajirambhai Sitarambhai Vaghmarya Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(D), 11(E), 11(F), 11(H)Gujarat Animal Preservation (Amendment) Act, 2017 — Section 5(1A), 8(1)(4), 10
High Courts28 Aug 2023Allowed

Karan Ravjibhai Manke Vs State Of Gujarat

Gujarat High Court · (2023) 08 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A)(1)(i)(ii), 363, 366, 376(3), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 12