High Courts18 Sept 2023Allowed
Kurreshbhai Fidahussin Mansawala Vs Memon Co-Op Bank Ltd & 1 Other(S)
Gujarat High Court · (2023) 09 GUJ CK 0056
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 99 of 1,831
High Courts18 Sept 2023Allowed
Hiraben Govindbhai Patel & 4 Other(S) Vs Sureshbhai Bachubhai Barot & 2 Other(S)
Gujarat High Court · (2023) 09 GUJ CK 0055
High Courts18 Sept 2023Disposed Of
Shitaben Manibhai Gurjar Vs LH Of Decd Halabhai Kanjibhai Rathod
Gujarat High Court · (2023) 09 GUJ CK 0054
High Courts18 Sept 2023Allowed
Suresh Parshottam Darji Vs Kashmirsingh Kartarsingh Shikh & 4 Other(S)
Gujarat High Court · (2023) 09 GUJ CK 0053
High Courts18 Sept 2023Allowed
Hajrabai Jusab Kungda Wd/ O Late Jusab Kasam Kungda Vs Ranjitsingh Triloksingh Rajput
Gujarat High Court · (2023) 09 GUJ CK 0052
Limitation Act, 1963 — Section 5
High Courts18 Sept 2023Allowed
Hitesh Ramniklal Varu Vs Hiralal Babubhai Hethvadiya
Gujarat High Court · (2023) 09 GUJ CK 0051
Limitation Act, 1963 — Section 5
High Courts18 Sept 2023Allowed
Amir Aslambhai Halai Vs Heirs Of Decd. Aslambhai Adambahi Halai, Sahnazben W/O Aslimbhai Adambhai Halai
Gujarat High Court · (2023) 09 GUJ CK 0050
Limitation Act, 1963 — Section 5
High Courts18 Sept 2023Allowed
Tarlikaben @ Rekhaben Dineshbhai Rohit Vs Lakhvindar Balvantsing Gil
Gujarat High Court · (2023) 09 GUJ CK 0049
Limitation Act, 1963 — Section 5
High Courts18 Sept 2023Allowed
Paresh Alias Paras Pyarelal Khatik Vs Rathod Malangbhai Mahebubbhai
Gujarat High Court · (2023) 09 GUJ CK 0048
Limitation Act, 1963 — Section 5
High Courts15 Sept 2023Allowed
Kanji Vankaji Rathod Vs Valabhai Hirabhai Mata
Gujarat High Court · (2023) 09 GUJ CK 0040
Limitation Act, 1963 — Section 5
High Courts15 Sept 2023Allowed
Reliance General Insurance Company Limited, Godhra Vs Dineshkumar Rupabhai Bhabhor
Gujarat High Court · (2023) 09 GUJ CK 0039
Limitation Act, 1963 — Section 5
High Courts15 Sept 2023Allowed
Ramjibhai Janiyabhai Gavit Vs Arunbhai Ramjibhai Gamit
Gujarat High Court · (2023) 09 GUJ CK 0038
Limitation Act, 1963 — Section 5
High Courts14 Sept 2023Allowed
HDFC Ergo General Insurance Company Limited Vs Sarfarajbhai Sulemanbhai Khokhar
Gujarat High Court · (2023) 09 GUJ CK 0047
Limitation Act, 1963 — Section 5
High Courts14 Sept 2023Allowed
Reliance General Insurance Company Limited, Surat Vs Shambhubhai Ramsharansing Rajput
Gujarat High Court · (2023) 09 GUJ CK 0046
Limitation Act, 1963 — Section 5
High Courts14 Sept 2023Allowed
Vandanaba Pravinsinh Sodha Wd/O. Pravinsinh Ghanshyamsinh Sodha Vs Husain Alimamad Lohar
Gujarat High Court · (2023) 09 GUJ CK 0045
Limitation Act, 1963 — Section 5
High Courts14 Sept 2023Allowed
Jakhubhai Karshanbhai Garva Husband Of Late Dhaniben Jakhubhai Garva Vs Jusabsha B. Shiekh
Gujarat High Court · (2023) 09 GUJ CK 0044
Limitation Act, 1963 — Section 5
High Courts14 Sept 2023Allowed
Mahmadrafik @ Rafik Alimamad Khatki Vs Umar Mamad Sodha
Gujarat High Court · (2023) 09 GUJ CK 0043
Limitation Act, 1963 — Section 5
High Courts13 Sept 2023Allowed
Sunitaben Wd/O Deepakkumar Babuji Sajiya Thakor Vs Shravansinh Samrusinh Dabhi
Gujarat High Court · (2023) 09 GUJ CK 0024
Limitation Act, 1963 — Section 5
High Courts13 Sept 2023Allowed
Jitenbhai Mukundbhai Shah Vs Arunkumar Harishadat Sharma
Gujarat High Court · (2023) 09 GUJ CK 0023
Limitation Act, 1963 — Section 5
High Courts12 Sept 2023Allowed
Karshanji Olubha Vagha Vs Pratap Praghji Solanki
Gujarat High Court · (2023) 09 GUJ CK 0031
Motor Vehicles Act, 1988 — Section 163A, 166