High Courts12 Sept 2023Allowed
Manager, Gujarat State Road Transport Corporation Vs Thakor Anandiben Wd/O. Vinuji Kanaji
Gujarat High Court · (2023) 09 GUJ CK 0027
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 100 of 1,831
High Courts12 Sept 2023Allowed
Santaben Laljibhai Vs Viralbhai Vashrambhai
Gujarat High Court · (2023) 09 GUJ CK 0026
Limitation Act, 1963 — Section 5
High Courts11 Sept 2023Allowed
Jagatsinh Kalusinh Rathod Vs Divyeshkumar Shankarlal Sangada
Gujarat High Court · (2023) 09 GUJ CK 0037
Limitation Act, 1963 — Section 5
High Courts11 Sept 2023Allowed
Gitaben Rameshbhai Savani Vs Mahipalsinh G Chudasama
Gujarat High Court · (2023) 09 GUJ CK 0035
Limitation Act, 1963 — Section 5
High Courts11 Sept 2023Allowed
Darji Gitaben Wd/O Ajaybhai Ashokbhai Vs Ramnath Raghunath Yadav
Gujarat High Court · (2023) 09 GUJ CK 0034
Limitation Act, 1963 — Section 5
High Courts11 Sept 2023Allowed/Disposed Of
Chandrikaben Girishbhai Makwana Vs Dabhi Rajubhai Parsottambhai
Gujarat High Court · (2023) 09 GUJ CK 0033
Limitation Act, 1963 — Section 5
High Courts11 Sept 2023Allowed/Disposed Of
Minor Devanshi Digvijaysinh Vs Ratan Charan Parbatbhai
Gujarat High Court · (2023) 09 GUJ CK 0032
Limitation Act, 1963 — Section 5
High Courts08 Sept 2023Disposed Of
Pala Bhimabhai Lambariya Heirs Of Decd. Dhaniben Rajabhai Vesara And Bhimabhai Mandabhai Lambariya Vs Secretary, Roads And Building Departments
Gujarat High Court · (2023) 09 GUJ CK 0093
High Courts08 Sept 2023Disposed Of
Latiyabhai Rumalbhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0092
High Courts08 Sept 2023Dismissed
Jagdishkumar Dhirubhai Padariya Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0091
Constitution Of India, 1950 — Article 14, 16Gujarat Civil Services ( Discipline And Appeal) Rules, 1971 — Rule 5, 5(1), 5(1)(a), 5(2), 5(2)(a), 5(2)(b)
High Courts08 Sept 2023Disposed Of
Kalpeshkumar Anilkumar Barot Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0090
High Courts08 Sept 2023
Kantibhai Pragjibhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0022
High Courts08 Sept 2023Dismissed
National Insurance Co Ltd Thro' Auth. Signatory Vs Deepakkumar Joitaram Chaudhary & 5 Other(S)
Gujarat High Court · (2023) 09 GUJ CK 0021
High Courts08 Sept 2023Allowed
Jayesh @ Bhuro Dahyabhai Pipaliya Through Pipaliya Hasmukhbhai Laxmanbhai Vs State Of Gujarat
Gujarat High Court · (2023) 09 GUJ CK 0020
High Courts06 Sept 2023Allowed
Reliance General Insurance Company Limited Vs Bhanuben Navinbhai Patel
Gujarat High Court · (2023) 09 GUJ CK 0019
Limitation Act, 1963 — Section 5
High Courts06 Sept 2023Allowed
Bajubhai Devrajbhai Majirana Vs Taranbhai Ranchodbhai Brahman
Gujarat High Court · (2023) 09 GUJ CK 0018
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 163A, 166
High Courts06 Sept 2023Allowed
HDFC ERGO General Insurance Company Ltd Vs Kalavatiben W/O Prabhubhai Vijaji Vavliya
Gujarat High Court · (2023) 09 GUJ CK 0017
Limitation Act, 1963 — Section 5
High Courts06 Sept 2023Allowed
Bhikhabhai Tapubhai Baraiya Vs Vijayraj Girirajprasad Prajapati
Gujarat High Court · (2023) 09 GUJ CK 0016
Limitation Act, 1963 — Section 5
High Courts06 Sept 2023Allowed
U.T.Motors Vs Jitendrabhai Shankarbhai Parmar
Gujarat High Court · (2023) 09 GUJ CK 0015
Limitation Act, 1963 — Section 5
High Courts05 Sept 2023Allowed
Punambhai Arjanbhai Patni Vs New India Assurance Company Limited
Gujarat High Court · (2023) 09 GUJ CK 0014