High Courts08 Nov 2006
Partha Sarathi Paul (Dr.) Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLT 456
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 722 of 1,245
High Courts07 Nov 2006Dismissed
Oni Dai Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2008) GLT 292 Supp
High Courts07 Nov 2006Dismissed
Deba Kanta Sarmah Vs State of Assam and Others
Gauhati High Court · (2007) 112 FLR 665 : (2007) 1 GLR 596 : (2006) 4 GLT 553
High Courts07 Nov 2006
Kulen Mishra Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 123 : (2006) 4 GLT 573
Constitution of India, 1950 — Article 14
High Courts06 Nov 2006
Md. Makfur Rahman and Another Vs Md. Kajimul Hussain Baruah and Another
Gauhati High Court · (2007) CriLJ 1536 : (2009) 1 GLR 225 : (2007) 3 GLT 447
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 2, 482Penal Code, 1860 (IPC) — Section 34, 427, 443, 506Representation of the People Act, 1951 — Section 31
High Courts06 Nov 2006Dismissed
Deoki Nandan Bajaj and Others Vs Luku Barman and Others
Gauhati High Court · (2007) 1 GLT 8
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)
High Courts03 Nov 2006Dismissed
Abdul Matin Talukdar Vs Haricharan Medhi and Others
Gauhati High Court · (2006) GLT 493 Supp
High Courts03 Nov 2006Dismissed
Shafiqul Haque Mazumder Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLR 116 : (2006) 4 GLT 614
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 469
High Courts03 Nov 2006Dismissed
Bina Rani Deb Vs Land Acquisition Collector and Another
Gauhati High Court · (2007) 1 GLT 416
Land Acquisition Act, 1894 — Section 18, 4
High Courts03 Nov 2006Dismissed
Subhash Ch. Dey Vs District Magistrate and Collector and Another
Gauhati High Court · (2007) 1 GLT 553
Essential Commodities Act, 1955 — Section 7
High Courts03 Nov 2006Dismissed
Pannalal Ghosh and Others Vs Sudhir Chandra Nag and Others
Gauhati High Court · (2007) 2 GLR 135 : (2006) GLT 510 Supp
Civil Procedure Code, 1908 (CPC) — Section 115, 47Limitation Act, 1963 — Section 17
High Courts02 Nov 2006Dismissed
Moosa (Md.) and Another Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLT 400
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Nov 2006
Indu Bhusan Dey and Others Vs Anita Paul
Gauhati High Court · (2007) 1 GLR 687
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 311Contract Act, 1872 — Section 23
High Courts02 Nov 2006Allowed
Madhu Sudhan Bhattacharjee Vs P.C. Sharma and Others
Gauhati High Court · (2009) 5 GLR 263
Assam State Road Transport Corporation Employees Service Regulations, 1971 — Regulation 47, 65
High Courts01 Nov 2006Dismissed
Ash Bahadur Chetri and Others Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 691
High Courts01 Nov 2006
Union of India Vs Rukunuddin Laskar
Gauhati High Court · (2007) 1 GLT 441
Border Security Force Rules, 1969 — Rule 26, 26, 7, 7Central Civil Services (Conduct) Rules, 1964 — Rule 21, 21
High Courts01 Nov 2006Allowed
Barindra Ghosh Vs State of Tripura and Others
Gauhati High Court · (2007) 2 GLT 370
Constitution of India, 1950 — Article 14
High Courts01 Nov 2006
Director General, Indian Council of Agricultural Research (ICAR) and Another Vs Victor Dhkar and Others
Gauhati High Court · (2007) 1 GLR 106 : (2007) 1 GLT 931
Constitution of India, 1950 — Article 14, 226, 227
High Courts01 Nov 2006Allowed
Union of India (UOI) and Others Vs Rukunuddin Laskar
Gauhati High Court · (2007) 1 GLT 441
Border Security Force Rules, 1969 — Rule 21, 26
High Courts01 Nov 2006
Esahaque Ali Vs Alekjan Nessa @ Kulson
Gauhati High Court · (2006) 4 GLT 933
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 401, 482