High Courts14 Nov 2006Allowed
H.N. Bharali Vs Lily Marbaniang
Gauhati High Court · (2007) 1 GLT 842
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 721 of 1,245
High Courts14 Nov 2006Dismissed
Radheshyam Rajendra Prasad and Others Vs State of Assam and Others
Gauhati High Court · (2008) 12 VST 344
Assam Sales Tax Act, 1947 — Section 3A, 4
High Courts14 Nov 2006Dismissed
L. Ibohalbi Singh and Others Vs Director of Health Services and Others
Gauhati High Court · (2007) 1 GLT 970
Constitution of India, 1950 — Article 14, 16, 309
High Courts13 Nov 2006Allowed
Commissioner of Income Tax Vs Assam State Book Production and Publication Corporation Ltd.
Gauhati High Court · (2007) 208 CTR 311 : (2007) 288 ITR 352
Income Tax Act, 1961 — Section 10, 260A
High Courts13 Nov 2006Dismissed
Smt. Elangbam Ongbi R.K. Jibanlata Devi Vs Smt. Brahmacharimayum Shyamanda Sharma
Gauhati High Court · (2007) CriLJ 393 : (2006) GLT 332 Supp
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 482Penal Code, 1860 (IPC) — Section 304A, 499, 500
High Courts13 Nov 2006
Williamson Financial Services Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (2006) 11 GAU CK 0083
Income Tax Act, 1961 — Section 142, 143, 2, 260A, 80B
High Courts13 Nov 2006
Khonbrailakpam Shyama Devi Vs State of Manipur and Others
Gauhati High Court · (2007) 2 GLR 602 : (2007) 1 GLT 418
High Courts13 Nov 2006
Suprabhat Debnath and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2007) 3 GLT 153
High Courts13 Nov 2006
State of Assam Vs Keising James and Another
Gauhati High Court · (2007) CriLJ 897 : (2007) 1 GLR 644
Criminal Procedure Code, 1973 (CrPC) — Section 13, 307, 308, 326, 395Prevention of Corruption Act, 1988 — Section 3, 5
High Courts11 Nov 2006Dismissed
Jayanta Baruah Vs Assam State Electricity Board and Others
Gauhati High Court · (2007) 2 GLT 150
Constitution of India, 1950 — Article 226
High Courts10 Nov 2006
Bipin Dihingia and Others Vs State of Assam
Gauhati High Court · (2007) 1 GLT 86
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Nov 2006
Union of India (UOI) and Others Vs Sujit Suklabaidya
Gauhati High Court · (2007) 112 FLR 143 : (2007) 1 GLR 766 : (2006) 4 GLT 548 : (2007) 2 LLJ 318
Constitution of India, 1950 — Article 246, 81
High Courts10 Nov 2006Dismissed
HLS Asia Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLT 719 : (2007) 8 VST 314
Constitution of India, 1950 — Article 226, 366
High Courts10 Nov 2006Allowed
Assam Tent and Tarpaulin Industries Vs Assam Small Industries Development Corporation Ltd. and Others
Gauhati High Court · (2007) 2 GLR 351 : (2007) 1 GLT 118
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts10 Nov 2006Allowed
Sarala Bala Roy Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLR 715 : (2007) 1 GLT 124
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 18, 23, 30, 54
High Courts09 Nov 2006Dismissed
Md. Abdul Kader Mian Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLR 165 : (2007) 1 GLT 311
Constitution of India, 1950 — Article 22, 226National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 124A
High Courts09 Nov 2006Allowed
Commissioner of Income Tax Vs Ranjit Kumar Choudhury
Gauhati High Court · (2007) 1 GLT 188 : (2007) 288 ITR 179
Income Tax Act, 1961 — Section 250, 251, 271
High Courts09 Nov 2006Allowed
G. Anneduari (No. 850846035, Constable) Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLT 92
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 379
High Courts08 Nov 2006Dismissed
Accounts Services Association of Nagaland Vs State of Nagaland and Others
Gauhati High Court · (2006) GLT 488 Supp
Constitution of India, 1950 — Article 14, 226, 32, 37, 39
High Courts08 Nov 2006
Mahibul Haque Vs State of Assam
Gauhati High Court · (2007) 1 GLT 413
Penal Code, 1860 (IPC) — Section 302, 304, 34, 364, 364A