High Courts31 Oct 2006
Shillong Municipal Board Vs Upstar Lyngdoh
Gauhati High Court · (2007) 1 GLT 234
Civil Procedure Code, 1908 (CPC) — Section 151, 94
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 723 of 1,245
High Courts31 Oct 2006Dismissed
State of Tripura Vs Pannalal Ghosh and Others
Gauhati High Court · (2007) 1 GLT 608
Tripura Land Revenue and Land Reforms Act, 1960 — Section 11(3)
High Courts31 Oct 2006
Ramizuddin Ahmed (LNK) Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 579
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9, 9(9)
High Courts30 Oct 2006Dismissed
Paritosh Roy and Others Vs Santosh Kumar Roy and Others
Gauhati High Court · (2007) 2 GLR 138
Civil Procedure Code, 1908 (CPC) — Section 27
High Courts30 Oct 2006Dismissed
Uttam Chand Kothari Vs Gauri Shankar Jalan and Others
Gauhati High Court · AIR 2007 Guw 20 : (2007) 1 GLT 37
Civil Procedure Code, 1908 (CPC) — Section 105, 115, 16, 53Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 58
High Courts30 Oct 2006Dismissed
Pannalal Ghosh and Others Vs Jogesh Chandra Paul and Others
Gauhati High Court · (2007) 2 GLR 144 : (2007) 1 GLT 513
Limitation Act, 1963 — Section 17
High Courts30 Oct 2006Dismissed
Prakash Chandra Debnath Vs Bhadrabati Roy and Others
Gauhati High Court · (2007) 2 GLR 162 : (2007) 1 GLT 425
Land Acquisition Act, 1894 — Section 11, 6
High Courts30 Oct 2006Dismissed
Khuda Wood Products P. Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (2008) 297 ITR 383
Income Tax Act, 1961 — Section 271B, 273B
High Courts27 Oct 2006
1997 Primary Teacher D.P.C.faced Candidates Association Vs State of Manipur
Gauhati High Court · (2006) 10 GAU CK 0020
High Courts27 Oct 2006Dismissed
Jai Bhagawan Oil and Flour Mills Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLR 639 : (2006) GLT 563 Supp
High Courts26 Oct 2006
Valalven son of late Vungluai Vs State of Manipur
Gauhati High Court · (2006) 10 GAU CK 0014
High Courts26 Oct 2006Allowed
Joyram Ingty Vs State of Assam
Gauhati High Court · (2006) 4 GLT 33
Criminal Procedure Code, 1973 (CrPC) — Section 315Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Oct 2006Dismissed
Sitaram Singh Vs Meghalaya State Electricity Board and Others
Gauhati High Court · (2007) 2 GLT 384
Constitution of India, 1950 — Article 14, 16Electricity (Supply) Act, 1948 — Section 79
High Courts19 Oct 2006
Renu Nath Vs Bharati Devi
Gauhati High Court · (2006) GLT 737 Supp
Civil Procedure Code, 1908 (CPC) — Section 10, 151, 9Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 20, 21, 24
High Courts17 Oct 2006Dismissed
Xavier P. Mao Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLT 87
Constitution of India, 1950 — Article 226, 32
High Courts17 Oct 2006Allowed
Ejsynnah Vs Spar Lyngdoh and Others
Gauhati High Court · (2006) GLT 743 Supp
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Court Fees Act, 1870 — Article 1, 7Suits Valuation Act, 1887 — Section 8
High Courts13 Oct 2006Dismissed
Ved Mitra Verma Vs Dharma Deo Verma and Another
Gauhati High Court · (2007) 3 GLT 191
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 227
High Courts12 Oct 2006Dismissed
Siya Ram Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 2 GLT 115
Border Security Force Act, 1968 — Section 14, 15, 16, 17, 18Constitution of India, 1950 — Article 20, 226Penal Code, 1860 (IPC) — Section 304A
High Courts28 Sept 2006Dismissed
M.S. Associates and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 4 GLT 176
Constitution of India, 1950 — Article 301, 302, 303Finance Act, 1994 — Section 5, 73, 75, 76, 77
High Courts28 Sept 2006Dismissed
Mahabhairab Samabai Sammittee and Another Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 478
Assam Public Distribution of Article Order, 1982 — Order 15(1)