COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 724 of 1,245

High Courts28 Sept 2006

Rehena Sultana Vs State of Assam

Gauhati High Court · (2007) 4 GLR 888

High Courts28 Sept 2006Dismissed

Must. Mosira Bibi Vs State of Assam and Others

Gauhati High Court · (2007) 1 GLR 417 : (2006) 4 GLT 460

Constitution of India, 1950 — Article 226

High Courts28 Sept 2006Dismissed

Anil Ramchiary Vs Union of India (UOI) and Others

Gauhati High Court · (2007) 2 GLR 379 : (2006) 4 GLT 620

Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 307, 353

High Courts28 Sept 2006Dismissed

Assm Tombi Singh Vs State of Manipur and Others

Gauhati High Court · (2006) 4 GLT 608

Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Manipur Land Revenue and Land Reforms Act, 1960 — Section 166

High Courts27 Sept 2006

Guneswar Musahary and Others Vs Gauhati University and Others

Gauhati High Court · (2008) GLT 382 Supp

National Council for Teacher Education Act, 1993 — Section 14, 14(3), 15(3), 17, 17(1)

High Courts27 Sept 2006Dismissed

Moutushi Debnath Vs State of Tripura and Others

Gauhati High Court · (2006) GLT 339 Supp

High Courts27 Sept 2006Dismissed

Government Body of Dispur Law College Vs Nalini Gopal Goswami and Others

Gauhati High Court · (2007) 2 GLR 24

High Courts27 Sept 2006Dismissed

Sujata Pathak Vs State of Assam and Others

Gauhati High Court · (2007) 2 GLR 371 : (2007) 1 GLT 132

High Courts27 Sept 2006Dismissed

Karna Kishore Deb Barma Vs ONGC Ltd. and Others

Gauhati High Court · (2007) 1 GLT 151

Constitution of India, 1950 — Article 12, 226, 311

High Courts27 Sept 2006Dismissed

Real Biscuit Pvt. Ltd. and Another Vs Commissioner of Taxes and Others

Gauhati High Court · (2007) 9 VST 223

High Courts27 Sept 2006

Madan Hazarika Vs Gauhati University and Others

Gauhati High Court · (2006) 4 GLT 469

Advocates Act, 1961 — Section 24(l)Bar Council of India Rules, 1998 — Rule 1, 12, 14, 5(1), 5(3)

High Courts26 Sept 2006Allowed

Kendriya Vidyalaya Sangathan Vs Poonam Tiwari

Gauhati High Court · (2007) 1 GLT 109

High Courts26 Sept 2006

Haider Islam Vs State of Assam

Gauhati High Court · (2007) 1 GLT 428

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 338

High Courts26 Sept 2006

District Administration Vs Commissioner of Inquiry and Others

Gauhati High Court · (2007) 1 GLR 319 : (2006) GLT 834 Supp

Commissions of Inquiry Act, 1952 — Section 3, 8, 8BConstitution of India, 1950 — Article 226, 311

High Courts26 Sept 2006Dismissed

Shri Surendra Narayan Sukual Vs Hirendra Chandra Chakravorty and Others

Gauhati High Court · AIR 2007 Guw 45 : (2006) 4 GLT 432

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 254, 264

High Courts26 Sept 2006Dismissed

Marthon J. Sangma Vs State of Meghalaya and Others

Gauhati High Court · (2007) 1 GLR 433 : (2007) 1 GLT 103

Constitution of India, 1950 — Article 226

High Courts26 Sept 2006

Tata Tea Limited and Others Vs B.V.P. Rao

Gauhati High Court · (2006) 4 GLT 482

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 2, Order 27 Rule 3, Order 7 Rule 11, 115, 151Constitution of India, 1950 — Article 104, 105, 19(2), 21, 227

High Courts26 Sept 2006

New India Assurance Co.Ltd. Vs Raj Narayan Prasad and Anr.

Gauhati High Court · (2008) 1 GLR 721

Workmens Compensation Act, 1923 — Section 4, 4

High Courts25 Sept 2006

National Insurance Company Ltd. Vs Chandrakala Devi

Gauhati High Court · (2006) 09 GAU CK 0076

High Courts25 Sept 2006Allowed

Pyarelal Mittal Vs Assistant Commissioner of Income Tax

Gauhati High Court · (2007) 211 CTR 512 : (2007) 1 GLR 181 : (2007) 291 ITR 214

Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 132, 143, 144, 260A, 271