High Courts21 Nov 2006Allowed
Amines and Plasticizers Ltd. Vs Deputy Commissioner of Income Tax (Assessment) and Others
Gauhati High Court · (2007) 1 GLR 513 : (2007) 1 GLT 421 : (2008) 296 ITR 727
Income Tax Act, 1961 — Section 115J, 260A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 720 of 1,245
High Courts21 Nov 2006Dismissed
Commissioner of Taxes and Others Vs Mahabir Coke Industries
Gauhati High Court · (2007) 1 GLT 167 : (2007) 8 VST 135
Central Sales Tax Act, 1956 — Section 8, 9Income Tax Act, 1961 — Section 263
High Courts20 Nov 2006Dismissed
Tiles India and Another Vs Assam Financial Corporation
Gauhati High Court · (2007) 1 GLT 745
State Financial Corporations Act, 1951 — Section 29, 31, 32
High Courts17 Nov 2006Allowed
ITC Ltd. Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 423 : (2007) 9 VST 250
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 111, 14, 145, 19, 245Government of India Act, 1935 — Section 297
High Courts17 Nov 2006
Primus Imaging Pvt. Ltd. Vs State of Assam and Another
Gauhati High Court · (2007) 1 GLR 757 : (2007) 9 VST 528
Central Sales Tax Act, 1956 — Section 3, 4Constitution of India, 1950 — Article 286, 366
High Courts17 Nov 2006
Arunoday Construction Co. (P) Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2006) GLT 476 Supp : (2009) 20 VST 769
Constitution of India, 1950 — Article 14, 19, 265, 286, 301
High Courts17 Nov 2006
Hulang Robinson and Others Vs Chief Execution Officer and Others
Gauhati High Court · (2007) 2 GLR 736 : (2007) 2 GLT 604
Constitution of India, 1950 — Article 14, 309
High Courts17 Nov 2006Allowed
Rajeswar Das Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 925
Constitution of India, 1950 — Article 226, 311
High Courts16 Nov 2006Dismissed
Haren Sarma Vs Smt. Renu Borthakur and Others etc.
Gauhati High Court · AIR 2007 Guw 70
Hindu Succession Act, 1956 — Section 22Transfer of Property Act, 1882 — Section 54
High Courts16 Nov 2006Allowed
Amiya Deb Laskar and Others Vs Assam Board of Revenue and Others
Gauhati High Court · (2007) 2 GLR 100
Constitution of India, 1950 — Article 226
High Courts16 Nov 2006Allowed
Giribala Das Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 1
Constitution of India, 1950 — Article 21, 226
High Courts16 Nov 2006Allowed
N. Tolpishak and Others Vs State of Manipur and Others
Gauhati High Court · (2007) 1 GLT 505
MANIPUR MUNICIPALITIES ACT, 1994 — Section 162, 163, 164, 165, 166
High Courts16 Nov 2006Dismissed
Madan Missir Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 122
High Courts16 Nov 2006
MKB (Asia) (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (2007) 2 GLR 338
Income Tax Act, 1961 — Section 143, 144, 145
High Courts15 Nov 2006
L. Memtombi Devi Vs State of Manipur and Another
Gauhati High Court · (2007) 2 GLR 828 : (2007) 1 GLT 468
Constitution of India, 1950 — Article 14, 311
High Courts15 Nov 2006
Ali Ahmed Vs State of Assam
Gauhati High Court · (2007) 4 GLR 263
Penal Code, 1860 — Section 109, 419Penal Code, 1860 (IPC) — Section 109, 419
High Courts15 Nov 2006Dismissed
Bimal Debnath Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 3 GLT 438
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 197Customs Act, 1962 — Section 100, 101, 102, 103, 104
High Courts14 Nov 2006
Potsangbam Apathoi @ Tondon Vs Pangeijam (Ningol) and Another
Gauhati High Court · (2006) GLT 291 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125, 395, 396, 397, 398Penal Code, 1860 (IPC) — Section 494
High Courts14 Nov 2006Allowed
Hindustan Paper Corporation Ltd. Vs Commissioner of Taxes and Others
Gauhati High Court · (2007) 8 VST 166
High Courts14 Nov 2006Allowed
Lalsawmlien Kungate Vs Ashem Ibungo Singh Alias Nungshi
Gauhati High Court · (2007) 1 GLT 200
Criminal Procedure Code, 1973 (CrPC) — Section 379, 397, 401, 435, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 20, 24, 27A, 29