High Courts30 Nov 2006Allowed
Mornoi Gaon Panchayat Mahila Multipurpose Samabai Samity and Another Vs State of Assam and Others
Gauhati High Court · (2007) 2 GLR 799 : (2007) 1 GLT 538
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 718 of 1,245
High Courts30 Nov 2006Allowed
Bijan Roy Vs State of Tripura and Others
Gauhati High Court · (2007) 1 GLR 796 : (2007) 1 GLT 550
Constitution of India, 1950 — Article 14, 16
High Courts30 Nov 2006Dismissed
Manash Ali Vs State of Assam
Gauhati High Court · (2007) 1 GLT 196
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376
High Courts29 Nov 2006Dismissed
Ngmaithem Angahal Singh Vs Salam Bira @ Kora Singh and Others
Gauhati High Court · (2006) GLT 277 Supp
Constitution of India, 1950 — Article 226Manipur Land Revenue and Land Reform Rules, 1961 — Rule 10, 11, 12, 13, 18Manipur Land Revenue and Land Reforms Act, 1960 — Section 15, 2, 4, 93, 93(1)
High Courts29 Nov 2006Allowed
Nangkhujam Mungsong and Another Vs Smt. Thokchom Ongbi Gambhini Devi
Gauhati High Court · (2007) CriLJ 1491 : (2006) GLT 569 Supp
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 46
High Courts29 Nov 2006Allowed
Samsul Hussain and Others Vs Abdul Wahid and Others
Gauhati High Court · (2007) 1 GLT 980
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Nov 2006
Thokchom Ratan Singh Vs District Magistrate, Imphal West
Gauhati High Court · (2007) 4 GLR 561
National Security Act, 1980 — Section 14, 14, 3(5), 3(5)
High Courts28 Nov 2006Dismissed
Paltanbazar Municipal Corpn. Market Dealers Association and Others Vs Rafia Shah and Others
Gauhati High Court · (2007) 1 GLT 958
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 10, 2Court Fees Act, 1870 — Section 7(iv)(c)
High Courts27 Nov 2006
Maisnam Ibomcha Singh and Anr. Vs State of Manipur and Ors.
Gauhati High Court · (2008) 3 GLR 8
Manipur Land Revenue and Land Reforms Act, 1960 — Section 13, 13, 14(1), 14(1), 14(2)
High Courts27 Nov 2006Dismissed
Commissioner of Income Tax Vs Bihariji Construction (India) Ltd.
Gauhati High Court · (2007) 289 ITR 303
Income Tax Act, 1961 — Section 260A
High Courts27 Nov 2006
State of Manipur and Others Vs State Land Use Board Casual Employees'' Association and Another
Gauhati High Court · (2007) 112 FLR 794 : (2007) 2 GLR 56 : (2007) 1 GLT 409
High Courts27 Nov 2006Allowed
Williamson Financial Services Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (2002) 212 CTR 32 : (2007) 2 GLR 342 : (2007) 290 ITR 385
Income Tax Act, 1961 — Section 32AB, 80, 80HHC
High Courts24 Nov 2006Allowed
Dilip Dutta Bhowmik and Others Vs Mira Dutta Bhowmik and Another
Gauhati High Court · (2007) 1 GLT 345
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 59, 61, 63
High Courts24 Nov 2006
Z.Vimethal Angami Vs State of Nagaland
Gauhati High Court · (2007) 4 GLR 154
Constitution of India, 1950 — Article 14, 14, 16, 16
High Courts24 Nov 2006
Biplab Kanti Pal Vs State Bank of India and etc.
Gauhati High Court · AIR 2007 Guw 33 : (2007) 1 GLT 445
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Nov 2006Dismissed
Jagadish Medhi Vs The State of Assam
Gauhati High Court · (2007) CriLJ 1040 : (2007) 2 GLR 547 : (2007) 1 GLT 397
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 447
High Courts24 Nov 2006
V.K. Mathew Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 183
High Courts24 Nov 2006
Kushal Sarmah Vs State of Assam and Others
Gauhati High Court · (2007) 1 GLT 239
Constitution of India, 1950 — Article 14, 16, 162, 226, 309
High Courts24 Nov 2006Allowed
Paban Biswas Vs State of Tripura
Gauhati High Court · (2006) GLT 550 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 375, 376, 376(1)
High Courts24 Nov 2006
Kelhousatuo Angami Vs State of Nagaland and Others
Gauhati High Court · (2007) 1 GLT 877
Constitution of India, 1950 — Article 14, 16