High Courts09 May 2013
Commissioner of Income Tax Vs Jugal Kishore Mahanta
Gauhati High Court · (2014) 268 CTR 359 : (2013) 3 GLD 548 : (2013) 355 ITR 432
Income Tax Act, 1961 — Section 260A, 268A, 271B, 33B
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 443 of 1,245
High Courts08 May 2013Disposed Off
Ram Chandra Nandalal Vs State of Assam
Gauhati High Court · (2013) 3 GLD 471 : (2013) 3 GLT 348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts08 May 2013
Samaru Majhi Vs State of Assam
Gauhati High Court · (2013) 3 GLD 525 : (2013) 5 GLT 216
High Courts08 May 2013Allowed
Sri Bharat Chandra Sarkar and Others Vs The State of Assam and Others
Gauhati High Court · (2013) 05 GAU CK 0067
Constitution of India, 1950 — Article 14, 16, 162, 309
High Courts08 May 2013Disposed Off
Sri Milan Konwar @ Madhu Vs State of Assam
Gauhati High Court · (2013) 05 GAU CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 349, 350, 351, 354, 376
High Courts08 May 2013
Adhir Sutradhar Vs State of Assam
Gauhati High Court · (2013) 3 GLD 565 : (2013) 3 GLT 945
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 299, 302, 304, 498(A), 85
High Courts07 May 2013
Md. Hasmat Ali Vs State of Assam and Others
Gauhati High Court · (2013) 3 GLD 592
High Courts07 May 2013Dismissed
Londhoni Devi and Others Vs State
Gauhati High Court · (2013) 3 GLT 249
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 199(4)(a), 379(2), 397, 397(2)National Investigation Agency Act, 2008 — Section 11, 11(1), 16, 16(5), 17
High Courts06 May 2013
Rajnikant and Brothers Vs State of Assam and Others
Gauhati High Court · (2013) 63 VST 461
High Courts06 May 2013
Mahendra Pratap Singh Vs Union of India and Others
Gauhati High Court · (2013) 3 GLD 602
High Courts02 May 2013Disposed Off
Indusind Bank Limited Vs State of Assam
Gauhati High Court · (2014) 3 GLT 311
High Courts30 Apr 2013
Sh. C. Lawmzuala Vs Mizoram University and Another
Gauhati High Court · (2013) LabIC 2586
High Courts26 Apr 2013Allowed
On death of Gada Kalita through his L.Rs. Vs Sri Lohit Kalita
Gauhati High Court · (2013) 3 GLD 434
High Courts26 Apr 2013
Pranab Dam Kanungo and Another Vs Abhijit Chowdhury
Gauhati High Court · (2013) 3 GLD 728
High Courts26 Apr 2013
Lalchawivela and Others Vs State of Mizoram and Others
Gauhati High Court · (2013) 3 GLD 110 : (2014) 2 GLT 529
High Courts26 Apr 2013Allowed
Hindustan Paper Corpn. Ltd. and Others Vs Presiding Officer, Industrial Tribunal, Silchar and Another
Gauhati High Court · (2014) 141 FLR 36 : (2013) 3 GLD 717
High Courts26 Apr 2013Disposed Off
Monsing Tisso Vs State of Assam and Others
Gauhati High Court · (2013) 3 GLT 328
Constitution of India, 1950 — Article 226
High Courts25 Apr 2013Dismissed
Herman Tirky @ Herman Orang Vs The State of Assam
Gauhati High Court · (2013) 04 GAU CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2013
The workman of Naharhabi Tea Estate Vs Management of Naharhabi Tea Estate and Presiding Officer
Gauhati High Court · (2014) 140 FLR 659 : (2013) 3 GLD 622 : (2013) LabIC 2842 : (2013) 5 LLN 268 : (2013) LLR 1146
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(a)