High Courts16 May 2013
Mahadev Chauhan and Others Vs State of Assam
Gauhati High Court · (2013) 4 GLT 651
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 442 of 1,245
High Courts16 May 2013
Ramjit Sankar Das Vs Union of India and Others
Gauhati High Court · (2013) 3 GLD 701
High Courts16 May 2013
Ranjit Sankar Das Vs Union of India and Others
Gauhati High Court · (2013) 5 GLT 120
High Courts16 May 2013Dismissed
Md. Durjan Ali Vs The State of Assam, The Superintendent of Police, The Union of India and The Member, Foreigners Tribunal
Gauhati High Court · (2013) 05 GAU CK 0049
High Courts16 May 2013Dismissed
Sri Hemanta Saharia Vs The State Bank of India, The Deputy General Manager and Assistant General Manager and Disciplinary Authority (Region-I)
Gauhati High Court · (2013) 139 FLR 165 : (2013) 3 GLD 724 : (2014) 1 GLT 285 : (2013) LabIC 2962 : (2013) 4 LLJ 46
High Courts15 May 2013Dismissed
Sayed Azimuddin Ahmed Vs Union of India and Others
Gauhati High Court · (2013) 3 GLT 295
Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 9Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 May 2013
Sri Arun Deka Vs The State of Assam
Gauhati High Court · (2013) 05 GAU CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376, 417
High Courts15 May 2013Dismissed
Sarju Teli Vs State of Assam
Gauhati High Court · (2013) 3 GLD 697 : (2013) 3 GLT 338
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts15 May 2013Dismissed
Himangshu Barman, Sasanka Barman and Sanjeev Barman Vs The State of Assam and Others Lalbabu Barman and Shri Silpi Barman Vs The State of Assam, The Director of Elementary Education and Deputy Inspector of Schools
Gauhati High Court · (2013) 05 GAU CK 0030
High Courts15 May 2013Dismissed
Dilip Barua Vs The State of Assam
Gauhati High Court · (2013) 05 GAU CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 506, 511
High Courts14 May 2013Allowed
Justice Hareswar Baruah (Retd.) Vs The Union of India, The Accountant General and The Gauhati High Court
Gauhati High Court · (2013) 3 GLD 436 : (2014) 1 GLT 811
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 23, 24
High Courts14 May 2013Dismissed
Sri Manabjyoti Saikia Vs Oil India Ltd. and Head, Planning and Central Public Information Officer
Gauhati High Court · (2013) LabIC 3099
High Courts14 May 2013Disposed Off
Union of India and Others Vs Swapnaneel Deka and Others
Gauhati High Court · (2013) 3 GLD 734 : (2013) 3 GLT 790
Administrative Tribunals Act, 1985 — Section 19All India Services Act, 1951 — Section 3, 3(1)Constitution of India, 1950 — Article 117, 14, 16, 16(1), 16(4)
High Courts14 May 2013Allowed
Sahidul Islam Vs State of Assam
Gauhati High Court · (2013) 3 GLT 534
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 375, 376, 506, 90
High Courts10 May 2013
Roma Singha Vs Hare Kirshna Singha
Gauhati High Court · (2013) 3 GLD 522 : (2013) 3 GLT 770
Hindu Marriage Act, 1955 — Section 13, 25, 28
High Courts10 May 2013Dismissed
Archana Das (Mrs.) Vs Gautom Ghosh
Gauhati High Court · (2013) 3 GLD 537 : (2013) 3 GLT 321
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 9
High Courts10 May 2013Allowed
Meraj Alam (Alhaz Dr. Md.) Vs State of Assam and Another
Gauhati High Court · (2013) 3 GLT 344
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Family Courts Act, 1984 — Section 7Protection of Women From Domestic Violence Act, 2005 — Section 12, 2(f)
High Courts10 May 2013
Gyamar Hipik and Another Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2013) 3 GLT 891
Constitution of India, 1950 — Article 226, 24(O)(a), 243, 243(f), 243(g)
High Courts10 May 2013Disposed Off
Shri Lolit Rajkonwar Vs The Oil India Limited, The Deputy General Manager (PS) and Group General Manager (SS)
Gauhati High Court · (2013) 3 GLD 508
Constitution of India, 1950 — Article 226