Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)(b), 482Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19

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High Courts28 May 2013Dismissed

Sri Moon Das Vs The State of Assam

Gauhati High Court · (2013) 3 GLD 455 : (2013) 3 GLT 401

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357APenal Code, 1860 (IPC) — Section 302, 304B, 326, 498A

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High Courts28 May 2013

Nalin Chandra Buragohain Vs State of Assam

Gauhati High Court · (2013) 3 GLT 880

Criminal Procedure Code, 1973 (CrPC) — Section 173(5), 482Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2), 5(1)(e), 5(2)

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High Courts28 May 2013

Dipak Rava Vs State of Assam

Gauhati High Court · (2013) 3 GLD 448 : (2013) 3 GLT 953

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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High Courts27 May 2013Allowed

Chitpal Munda Vs The State of Assam

Gauhati High Court · (2013) 3 GLD 452 : (2013) 5 GLT 427

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts24 May 2013

Mukta Ram Deka and Others Vs State of Assam and Others

Gauhati High Court · (2013) 4 GLT 528

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High Courts24 May 2013Dismissed

Lakshman Rai Vs The State of Assam

Gauhati High Court · (2013) CriLJ 3481

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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High Courts24 May 2013Dismissed

State of Mizoram Vs David Lalthuammawia (Sh.) and Others

Gauhati High Court · (2013) CriLJ 3531 : (2013) 3 GLD 945 : (2013) 3 GLT 420

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2)(g)

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High Courts24 May 2013Disposed Off

Nighthougujam Bomi Singh Vs National Investigation Agency

Gauhati High Court · (2013) 3 GLD 659 : (2013) 4 GLT 632

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High Courts23 May 2013

Dasarat Teli Vs The State of Assam

Gauhati High Court · (2013) 3 GLT 956

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 302, 323, 325, 34

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High Courts23 May 2013Allowed

Suku Kurmi Vs State of Assam

Gauhati High Court · (2014) CriLJ 147

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High Courts23 May 2013Dismissed

Lakhiya Karmakar Vs The State of Assam

Gauhati High Court · (2013) CriLJ 3488 : (2013) 4 GLT 648

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 326, 448

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