High Courts17 Jun 2013
Bulbuli Biswas Vs Khagen Biswas
Gauhati High Court · (2014) 2 DMC 651 : (2013) 3 GLD 911 : (2013) 4 GLT 749
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 438 of 1,245
High Courts17 Jun 2013
Dr. Manjula Das Vs The Union of India and Others
Gauhati High Court · AIR 2013 Guw 165 : (2013) 3 GLD 876
Dentists Act, 1948 — Section 3, 3(d), 5
High Courts17 Jun 2013
Kishore Saha Vs Jhuma Saha
Gauhati High Court · (2014) 1 DMC 476 : (2013) 3 GLD 919 : (2013) 4 GLT 755
High Courts14 Jun 2013Disposed Off
Mustt. Majeda Khatun Vs The State of Assam and Others
Gauhati High Court · (2013) 3 GLD 928 : (2013) 4 GLT 752
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts14 Jun 2013Dismissed
Ratul Gogoi Vs Ranjita Borgohain
Gauhati High Court · (2014) 1 DMC 787 : (2013) 3 GLD 923 : (2013) 4 GLT 665
High Courts14 Jun 2013Dismissed
Sri Ajit Kumar Kakoti Lecturer Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 78
High Courts13 Jun 2013Disposed Off
Oriental Insurance Co. Ltd. Vs Dayal Ch. Nath and Manoj Sarmah
Gauhati High Court · (2013) 4 ACC 190
Civil Procedure Code, 1908 (CPC) — Section 100Workmens Compensation Act, 1923 — Section 30
High Courts12 Jun 2013Dismissed
Md. Alauddin Mondal Vs The State of Assam and Others
Gauhati High Court · (2013) 06 GAU CK 0050
High Courts12 Jun 2013
Commissioner of Income Tax Vs Smti Jaswinder Kaur
Gauhati High Court · (2013) 3 GLD 916
High Courts12 Jun 2013Dismissed
Smt. Shyamali Chakraborty, Smt. Baijayanti Chakraborty and Smt. Bapi Chakraborty Vs Sri Sadhan Chakraborty, Sri Tapan Chakraborty and Sri Swapan Chakraborty
Gauhati High Court · (2013) 06 GAU CK 0045
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Limitation Act, 1963 — Section 25
High Courts12 Jun 2013Disposed Off
Managing Committee of Kalarchar Lower Primary School, Md. Rustam Ali and Md. Akbar Ali Vs The State of Assam and Others
Gauhati High Court · (2013) 06 GAU CK 0026
High Courts12 Jun 2013Disposed Off
Commissioner of Income Tax Vs Smt. Jasvinder Kaur
Gauhati High Court · (2013) 260 CTR 69 : (2013) 357 ITR 638
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 260A
High Courts12 Jun 2013Dismissed
Uttam Gowala @ Babu Vs State of Assam
Gauhati High Court · (2013) 06 GAU CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 313, 376(2)(f), 376(f)
High Courts12 Jun 2013
Sri Lakhidas Bhakta Vs Sri Dhan Mali Tanti and Others
Gauhati High Court · (2013) 3 GLD 482
High Courts12 Jun 2013
Sri Montu Rajowar Vs The State of Assam
Gauhati High Court · (2013) CriLJ 3912
Criminal Procedure Code, 1973 (CrPC) — Section 357(A)Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 2013Dismissed
Sunil Rajkonwar Vs Jibontara Ghatowar
Gauhati High Court · (2013) 3 GLD 855 : (2013) 3 GLT 852
Constitution of India, 1950 — Article 324Penal Code, 1860 (IPC) — Section 193, 420, 468Representation of the People Act, 1951 — Section 100, 100(1), 100(1)(d), 100(1)(d)(i), 100(1)(d)(iv)
High Courts11 Jun 2013Dismissed
Jayanta Baruah and Another Vs Anjta Saikia
Gauhati High Court · (2013) CriLJ 4739
High Courts11 Jun 2013Disposed Off
Union of India and Others Vs Rajeshkhare
Gauhati High Court · (2013) 3 GLD 914 : (2013) 4 GLT 703