High Courts23 Jul 2013
Jagat Boro Vs State of Assam
Gauhati High Court · (2014) 1 GLD 30 : (2013) 4 GLT 501
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 436 of 1,245
High Courts22 Jul 2013
Arup Kumar Das Vs Union of India and Others
Gauhati High Court · (2013) 4 GLT 962
High Courts20 Jul 2013Dismissed
Sri Dakshina Das Vs The State of Assam
Gauhati High Court · (2013) 07 GAU CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2013
Santosh Kumar Keyal Vs Durga Dutta Biswanath (M/s.) and Others
Gauhati High Court · (2013) 4 GLT 531
High Courts20 Jul 2013Dismissed
Assam Power Distribution Company Ltd. Vs State of Assam and Others
Gauhati High Court · (2014) LabIC 35
High Courts18 Jul 2013Dismissed
Smti. Labanya Dihingia Vs The State of Assam
Gauhati High Court · (2013) 07 GAU CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357APenal Code, 1860 (IPC) — Section 302, 304
High Courts18 Jul 2013Allowed
Nur Mohammad (Md.) Vs Nure Ali (Md.) and Another
Gauhati High Court · (2013) 4 GLT 659
High Courts18 Jul 2013
Sri Arup Kumar Sarma and Smti. Sweety Bezboruah @ Sarma Vs The State of Assam Miss Arpana Devi Vs Sri Arup Kumar Sarma and Smti. Sweety Bezboruah @ Sarma
Gauhati High Court · (2013) 4 GLT 431
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3), 360, 360(1)Penal Code, 1860 (IPC) — Section 149, 304(II), 323, 336, 34Probation of Offenders Act, 1958 — Section 4, 5
High Courts17 Jul 2013Dismissed
Sri Naren Mazumdar Vs The State of Assam
Gauhati High Court · (2013) 07 GAU CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 (IPC) — Section 302, 304
High Courts16 Jul 2013Dismissed
Md. Abdul Kadir Choudhury Vs Abdul Basit @ Raju, Kamal Hussain and Sanjib Suklabaidya
Gauhati High Court · (2013) 07 GAU CK 0018
Arms Act, 1959 — Section 25(1B)(a), 27, 27(3)Criminal Procedure Code, 1973 (CrPC) — Section 158, 161, 167, 167(2), 167(2)(a)(i)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 365
High Courts16 Jul 2013Dismissed
Mustafa Shahidul Islam and Jalaluddin Ahmed Vs Md. Safar Siddique and The State of Assam
Gauhati High Court · (2013) 07 GAU CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 482, 52Penal Code, 1860 (IPC) — Section 34, 499, 500
High Courts16 Jul 2013
Dhananjay Roy and Others Vs The State of Assam
Gauhati High Court · (2013) 07 GAU CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457Essential Commodities Act, 1955 — Section 3, 6A, 6C, 6E, 7
High Courts15 Jul 2013
Sri Babul Munda Vs The State of Assam
Gauhati High Court · (2013) 07 GAU CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 357APenal Code, 1860 (IPC) — Section 302, 304
High Courts15 Jul 2013Allowed
Hussain Ahmed Barbhuiya, Hasan Ahmed Barbhuiya and Farizuddin Barbhuiya Vs Faizur Rahman Choudhury and The State of Assam
Gauhati High Court · (2013) 5 GLT 745 : (2013) 5 GLT 21
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 397, 399, 399(2), 401Penal Code, 1860 (IPC) — Section 149, 352, 427, 448
High Courts11 Jul 2013Dismissed
Phyodemo Ezung and Others Vs State of Nagaland and Others
Gauhati High Court · (2013) 4 GLT 782
High Courts04 Jul 2013
Amit Saraogi and Another Vs State of Nagaland and Another
Gauhati High Court · (2013) 5 GLT 506