COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 437 of 1,245

High Courts28 Jun 2013

Assam State Electricity Board, The Additional Chief Engineer (Com) and The Area Manager, Industrial Revenue Collection Area, ASEB Vs Mokalbari Kanoi Tea Estate (P) Ltd.

Gauhati High Court · (2013) 6 CTC 608 : (2013) 5 GLT 50

Constitution of India, 1950 — Article 136, 141Electricity Act, 1910 — Section 22, 22A, 22B, 23, 24Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts28 Jun 2013

Commissioner of Income Tax Vs Smt. Gita Rani Ghosh

Gauhati High Court · (2013) 260 CTR 186 : (2014) 361 ITR 17 : (2013) 219 TAXMAN 264

Income Tax Act, 1961 — Section 142(1), 142(3), 143(1), 143(2), 143(3)

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High Courts28 Jun 2013Dismissed

Birendra Narayan Thakuria and Others Vs State of Assam and Others

Gauhati High Court · (2013) 4 GLT 1101

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High Courts28 Jun 2013Allowed

Drillmec S.P.A. Vs Oil India Limited and Others

Gauhati High Court · (2013) 3 GLT 624

Constitution of India, 1950 — Article 12, 14, 19, 19(1), 19(1)(f)

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High Courts28 Jun 2013

Khargeswar Baruah Vs Khasnurali (M.D.)

Gauhati High Court · (2014) 1 GLT 289

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High Courts28 Jun 2013

Rekha Bayan and Others Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLT 452

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High Courts27 Jun 2013Dismissed

Dr. Amar Jyoti Baruah Vs Union of India and Others

Gauhati High Court · (2014) LabIC 139

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High Courts26 Jun 2013

M/s Kabir Tea Estate Vs The State of Assam and Others

Gauhati High Court · (2013) 3 GLD 889

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High Courts26 Jun 2013Dismissed

Shekhar Barek Vs State of Assam

Gauhati High Court · (2013) 06 GAU CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts25 Jun 2013

Guwahati Sub-Divisional Market Committee Vs Suresh Sikaria

Gauhati High Court · (2013) 3 GLD 883 : (2013) 4 GLT 486

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High Courts25 Jun 2013Allowed

Union of India and Others Vs Smt. Jaya Talukdar

Gauhati High Court · (2014) 1 GLT 590 : (2013) LabIC 3378

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High Courts25 Jun 2013Dismissed

P. Rajkonwar Vs Oil and Natural Gas Corporation

Gauhati High Court · (2013) 5 GLT 358

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High Courts25 Jun 2013Allowed

K.K. Hazarika Vs State of Arunachal Pradesh

Gauhati High Court · (2014) 2 GLT 514

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High Courts24 Jun 2013

Nanda Hazarika Vs Abdul Khalique (MD.) and Others

Gauhati High Court · (2013) 4 GLT 639

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High Courts21 Jun 2013

National Insurance Co. Ltd. (M/s.) Vs Thangpuii and Another

Gauhati High Court · (2013) 4 ACC 666 : (2014) 1 GLD 386 : (2013) 4 GLT 641

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High Courts21 Jun 2013Dismissed

Hari Prasad Sarma Vs Smti. Nibedita Saha and Another

Gauhati High Court · (2013) 5 GLT 511

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 23 Rule 1, Order 23 Rule 1(3)

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High Courts20 Jun 2013

Pele Khezhie Vs State of Nagaland and Others

Gauhati High Court · (2013) 4 GLT 537

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High Courts20 Jun 2013

The Oriental Insurance Co. Ltd. Vs Sri Mrinmoy Chatterjee and Others

Gauhati High Court · (2014) ACJ 1764

Workmens Compensation Act, 1923 — Section 30, 4(1)(c)(ii)

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High Courts18 Jun 2013Disposed Off

Mcleod Russel India Ltd. Vs Commissioner of Income Tax and Another

Gauhati High Court · (2013) 260 CTR 337

Income Tax Act, 1961 — Section 10, 260A, 28, 28(iiia), 28(iiic)

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High Courts18 Jun 2013

Rumy Choudhury (Ms.) Vs Wing Co. Vikash Hora

Gauhati High Court · (2014) 2 DMC 393 : (2014) 1 GLT 420

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